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Lifetree Agro Foods vs Idbi Bank
2021 Latest Caselaw 14958 Ker

Citation : 2021 Latest Caselaw 14958 Ker
Judgement Date : 15 July, 2021

Kerala High Court
Lifetree Agro Foods vs Idbi Bank on 15 July, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE A.M.BADAR
     THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
                      WP(C) NO. 28059 OF 2020
PETITIONER:

          LIFETREE AGRO FOODS
          D-126, KINFRA 11T PARK, KANJIKODE, PALAKKAD DISTRICT,
          PIN-678 621, REPRESENTED BY MANAGING PARTNER, KIRAN
          KUMAR R, AGED 39 , S/O RAVINDRANATHAN NAIR.

          BY ADVS.
          S.RENJITH
          SRI.K.R.PRATHISH



RESPONDENT:

          IDBI BANK
          PANAMPILLY NAGAR BRANCH, GROUND FLOOR, IDBI BUILDING,
          NEAR PASSPORT OFFICE, PANAMPILLY NAGAR, ERNAKULAM, PIN-
          682 036, REP BY ITS MANAGER/AUTHORISED OFFICER

          BY ADV SMT.M.S.KIRAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28059 OF 2020
                                     2

                               JUDGMENT

The learned counsel for the petitioner on instructions submits that

the petitioner has opted for one time settlement and has settled the

matter with the respondents. He therefore, submits that the petitioner

wants the petition to be closed. Accepting the statement made by the

learned counsel for the petitioner, the statement is closed.

Nsd                                                 sd/-


                                               A.M.BADAR
                                                  JUDGE
 WP(C) NO. 28059 OF 2020


                      APPENDIX OF WP(C) 28059/2020

PETITIONER EXHIBITS

EXHIBIT P1              TRUE COPY OF THE LETTER DATED 9.11.2018
                        ISSUED BY THE RESPONDENT

EXHIBIT P2              TRUE COPY OF THE LETTER DATED 19.1.2019 GIVEN

BY THE PETITIONER TO THE RESPONDENT

EXHIBIT P3 TRUE COPY OF THE REPLY LETTER DATED 24.1.2019 ISSUED BY THE RESPONDENT

EXHIBIT P4 TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 25.8.2020 ISSUED BY THE PETITIONER TO THE RESPONDENT REQUESTING FOR NOC

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 25.8.2020 BY THE PETITIONER TO THE RESPONDENT

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 2.11.2020 BY //true copy// THE PETITIONER TO THE RESPONDENT PA to Judge

 
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