K.J.Stephen vs State Police Chief
2021 Latest Caselaw 14912 Ker

WP(C) NO. 29832 OF 2019                  1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT


                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
                              WP(C) NO. 29832 OF 2019
PETITIONER/S:

      1        K.J.STEPHEN
               AGED 86 YEARS
               S/O. LATE K.T.JOSEPH, KOIKKARANPARAMBIL HOUSE, RANIMUDI ESTATE,
               VAGAMON, PEERUMEDU, IDUKKI

      2        JOLLY STEPHEN
               AGED 58 YEARS
               S/O. LATE K.J STEPHEN, KOIKKARANPARAMBIL HOUSE, RANIMUDI
               ESTATE, VAGAMON, PEERUMEDU, IDUKKI

               BY ADV L.RAJESH NARAYAN


RESPONDENT/S:

      1        STATE POLICE CHIEF
               POLICE HEAD QUARTERS, THIRUVANANTHAPURAM-695 001
      2        DISTRICT POLICE CHIEF,
               IDUKKI, THODUPUZHA-PULIYANMALA ROAD, IDUKKI COLONY POST,
               CHERUTHONI, KERALA-685 602
      3        DEPUTY SUPERINTENDENT OF POLICE,
               DY SP OFFICE, KATTAPPANA ,KERALA-685 508
      4        SUB INSPECTOR OF POLICE,
               VAGAMON POLICE STATION, PULLIKKANAM-ELAPPARA ROAD, VAGAMON,
               KERALA-685 503
      5        SHERLY @ PHILOMINA,
               AGED 54 YEARS
               D/O. ALBERT, JOYLAND, FLAT NO.34/92802, VALIYAPADAM ROAD,
               EDAPPALLI, ERNAKULAM-682 024
               BY ADVS.
               SRI.R.SURAJ KUMAR
               SMT.N.G.SINDHU

OTHER PRESENT:
            SRI.N.B.SUNIL NATH, GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION                ON
15.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29832 OF 2019               2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No.29832 of 2019
                      --------------------------------------
                  Dated this the 15th day of July, 2021



                                 JUDGMENT

The learned counsel for the petitioners submitted that the

prayers in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 29832/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE PLAINT DARED 6.11.2010

EXHIBIT P2 TRUE COPY OF THE ORDER DAD 29.3.2019

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 28.6.2019 IN BA NO 4486/2019

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 6.8.2019 IN CRL MC 5555/2019

EXHIBIT P5 TRUE COPY OF THE COMPLAINT DATED 30.10.2019

EXHIBIT P6 TRUE COPY OF THE STATEMENT OF 2ND PETITIONER

EXHIBIT P7 TRUE COPY OF THE FIR DATED 30.10.2019

EXHIBIT P8 TRUE COPY OF THE COMPLAINT DATED 25.10.2019