M/S. Power Tek Plus, Door ... vs State Of Kerala
2021 Latest Caselaw 14836 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
                        WP(C) NO. 25035 OF 2019
PETITIONER:

          M/S. POWER TEK PLUS, DOOR NO.7/182, PERUVAMMUZHI,
          KADAMATTOM P.O., KOLENCHERY, PIN-682311, REPRESENTED BY
          ITS MANAGING PARTNER BABU KURIAKOSE, S/O.KURIAKOSE,
          KOCHUMATTATHIL HOUSE, RAMAMANGALAM P.O., ERNAKULAM
          DISTRICT, PIN-686663.

          BY ADVS.
          T.N.SURESH
          DHANUJA VETTATHU



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY, HOME DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM-695001.

    2     DEPUTY SUPERINTENDENT OF POLICE,
          MUVATUPUZHA, PIN-686661.

    3     THE CIRCLE INSPECTOR OF POLICE,
          PUTHENCURIS, PUTHENCURIS P.O., ERNAKULAM DISTRICT, PIN-
          682308.

    4     THE SUB-INSPECTOR OF POLICE,
          PUTHENCURIS, PUTHENCURIS P.O., ERNAKULAM DISTRICT, PIN-
          682308.

    5     K.M.JAYAN,
          AGED 50 YEARS
          S/O.K.A.MANIYAN, KUDIYIL HOUSE, PERUVAMMUZHI,
          KADAMATTOM P.O., KOLENCHERY, ERNAKULAM, PIN-682311.

    6     SINDHU,
          AGED 44 YEARS
          W/O.K.M.JAYAN, KUDIYIL HOUSE, PERUVAMMUZHI, KADAMATTOM
          P.O., KOLENCHERY, ERNAKULAM, PIN-682311.
 WP(C) NO. 25035/2019
                                  2



            BY ADVS.
            SRI.K.S.ARUN KUMAR
            SRI.JUSTINE JACOB

            ADV.N.B.SUNIL NATH, GOVERNMENT PLEADER




     THIS    WRIT   PETITION     (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   15.07.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 25035/2019
                                 3




                   P.V.KUNHIKRISHNAN, J
             -------------------------------
                 W.P.(C)No.25035 of 2019
            --------------------------------
            Dated this the 15th day of July 2021


                           JUDGMENT

The learned counsel appearing for the

petitioner submitted that the matter is infructuous

and the petitioner is not pressing the writ

petition.

Therefore, the Writ petition is dismissed as

not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO. 25035/2019

APPENDIX OF WP(C) 25035/2019

PETITIONER'S ANNEXURE

EXHIBIT P1 THE TRUE COPY OF THE PARTNERSHIP DEED DATED 05.06.2014 OF POWER TEK PLUS.

EXHIBIT P2 THE TRUE COPY OF THE REGISTRATION CERTIFICATE 30.06.2014 ISSUED BY REGISTRATION DEPARTMENT.

EXHIBIT P3 THE TRUE COPY OF THE RENTAL AGREEMENT DATED 05.09.2018.

EXHIBIT P4 THE TRUE COPY OF THE COMPLAINT DATED 21.05.2019 TO THE 4TH RESPONDENT.

EXHIBIT P5 THE TRUE COPY OF THE INTERIM INJUNCTION ORDER DATED 17.06.2019 UP TO 05.07.2019 OF THE MUNSIFF COURT KOLENCHERY.

EXHIBIT P6 THE TRUE COPY OF THE COMMISSION REPORT IN IA NO.211/2019 IN OS NO.39/2019 MUNSIFF COURT KOLENCHERY.

EXHIBIT P7 THE TRUE COPY OF THE COMPLAINT DATED 10.07.2019 TO THE 4TH RESPONDENT AGAINST THE RESPONDENT NO.5 AND 6.

EXHIBIT P8 THE TRUE COPY OF THE ORDER DATED 19.07.2019 IN IA NO.210/2019 IN OS NO.39/2019 MUNSIFF COURT KOLENCHERY.

EXHIBIT P9 THE TRUE COPY OF THE DETAILED COMPLAINT DATED 10.09.2019 SUBMITTED TO THE 2ND RESPONDENT.

EXHIBIT P10 THE TRUE COPY OF THE RECEIPT DATED 10.09.2019 ISSUED BY THE 2ND RESPONDENT OFFICE.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE