Kerala High Court
M.Anand vs State Of Kerala on 15 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
WP(C) NO. 6305 OF 2021
NAME AND ADDRESS OF THE PETITIONER:
M.ANAND
AGED 50 YEARS
S/O.SRS MOHAN, RESIDING AT SRS ESTATES, MEL
MADHAVANKANAL, ANAVILASAM, UDUMBANCHOLA TALUK, IDUKKI
DISTRICT, KERALA-685 535.
BY ADVS.
RAAGA R.RAMALAKSHMI
SRI.KANDAMPULLY RAHUL
NAME AND ADDRESS OF THE RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY, GOVERNMENT SECRETARIAT,
TRIVANDRUM-695 001.
2 THE DIRECTOR GENERAL OF POLICE, KERALA,
POLICE HEADQUARTERS, TRIVANDRUM-695 001.
3 SUPERINTENDENT OF POLICE, THODUPUZHA,
PULIYANMALA ROAD, IDUKKI COLONY POST, CHERUTHONI,
KERALA-685 602.
4 THE STATION HOUSE OFFICER,
KUMALI POLICE STATION, KUMALI P.O, KUMALI, IDUKKI PIN-
695 509.
5 TAHSILDAR,
TALUK OFFICE, UDUMBANCHOLA TALUK, UDUMBANCHOLA, IDUKKI
DISTRICT-685 553
6 SREEKAMAKSHI,
D/O.R.MOHANDAS, NKR ESTATE, MADHAVANKANAM BHAGAM,
ANAVILASAM, UDUMBANCHOLA, IDUKKI-685 554.
7 R.MOHANDAS,
NKR ESTATE, MADHAVANKANAM BHAGAM, ANAVILASAM,
UDUMBANCHOLA, IDUKKI-685 554.
WP(C) NO. 6305/2021
2
8 JOSEPH,
S/O.MICHAEL A.KALLIVAYALIL, MISTY MOUNTAIN
RESORT, PEERMADE, KUTTIKKANAM-685 53.
9 S.RAJAN,
S/O.SURULIAPPAN CHETTIAR, MELMADHAVANKANAL
VILLAGE HEAD, MELMADHAVANKANAL, ANAVILASAM,
UDUMBANCHOLA, IDUKKI-685 554.
BY ADVS.
SRI.N.B SUNIL NATH, GOVERNMENT PLEADER
SRI.K.S.ARUN KUMAR
SRI.LIJI.J.VADAKEDOM
SRI.RAJEEV JYOTHISH GEORGE
SRI.JUSTINE JACOB
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.07.2021 ALONG WITH WP(C)NO.22955 OF 2019,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6305/2021
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 15TH DAY OF JULY 2021 / 24TH ASHADHA, 1943
WP(C) NO. 22955 OF 2019
NAME AND ADDRESS OF THE PETITIONER:
M.ANAND
AGED 49 YEARS
S/OL.SRS MOHAN, RESIDING AT SRS ESTATES, MEL
MADHAWANKANAL, ANAVILASAM, UDUMBANCHOLA TALUK,
IDUKKI DISTRICT, KERALA - 685 535
BY ADVS.
RAAGA R.RAMALAKSHMI
SRI.KANDAMPULLY RAHUL
NAME AND ADDRESS OF THE RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY, GOVERNMENT
SECRETARIAT, TRIVANDRUM - 695 001
2 THE DIRECTOR GENERAL OF POLICE
KERALA, POLICE HEADQUARTERS, TRIVANDRUM - 695 001
3 THE INSPECTOR GENERAL OF POLICE
TRIVANDRUM RANGE, TRIVANDRUM - 695 001
4 COMMISSIONER OF POLICE
THODUPUZHA - PULIYANMALA ROAD, IDUKKI COLONY
POST, CHERUTHONI, KERALA - 685 602
5 THE STATION HOUSE OFFICER
KUMALI POLICE STATION - 695 509
6 SREEKAMAKSHI
D/O.R.MOHANDAS, NKR ESTATE, MADHAVANKANAM BHAGAM,
ANAVILASAM, UDUMBANCHOLA, IDUKKI - 685 554
7 R. MOHANDAS
WP(C) NO. 6305/2021
4
NKR ESTATE, MADHAVANKANAM BHAGAM, ANAVILASAM,
UDUMBANCHOLA, IDUKKI - 685 554
8 JOSEPH
S/O.MICHEAL A KALLIVAYALIL, MISTY MOUNTAIN
RESORT, PEERMADE, KUTTIKKANAM - 685 53
9 S.RAJAN
S/O. SURULIPPAN CHETTIAR, MELMADHAVANKANAL
VILLAGE HEAD, MELMADHAVANKANAL, ANAVILASAM,
UDUMBANCHOLA, IDUKKI - 685 554
BY ADVS.
SRI.N.B SUNIL NATH, GOVERNMENT PLEADER
SRI.K.S.ARUN KUMAR
LIJI.J.VADAKEDOM
SRI.JUSTINE JACOB
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.07.2021 ALONG WITH WP(C)NO.6305 OF 2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6305/2021
5
P.V.KUNHIKRISHNAN, J
----------------------------------------
W.P.(C)Nos.22955 of 2019 and 6305 of 2021
-----------------------------------------
Dated this the 15th day of July 2021
JUDGMENT
The learned counsel appearing for the
petitioners submitted that he is not pressing these
writ petitions.
Therefore, these writ petitions are dismissed
as withdrawn.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
DM
WP(C) NO. 6305/2021
APPENDIX OF WP(C) 6305/2021
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED
11.04.2019 IN THE NAME OF THE PETITIONER
HIS FATHER AND BROTHER.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED
12.06.2019 IN WPC 14773/2019.
EXHIBIT P3 TRUE COPY OF JUDGMENT OF THIS HON'BLE
COURT IN CCC NO.2239/2019.
EXHIBIT P4 TRUE COPY OF THE SURVEY SKETCH PRODUCED
IN CCC NO.2239/2019 BEFORE THIS HON'BLE
COURT.
EXHIBIT P5 TRUE COPY OF THE ORDER OF THE 5TH
RESPONDENT DATED 15.10.2019.
EXHIBIT P6 TRUE COPY OF JUDGMENT OF THIS HON'BLE
COURT DATED 18.02.2020 IN WPC
NO.28585/2019.
EXHIBIT P7 TRUE COPY OF THE HEARING NOTICE DATED
06.01.2021 ISSUED BY THE 5TH RESPONDENT
TO THE PETITIONER.
EXHIBIT P8 TRUE COPY OF THE COMPLAINT BY SENTHIL
DATED 28.01.2020 TO THE 4TH RESPONDENT
AND RECEIPT FOR THE SAME.
EXHIBIT P9 TRUE COPY OF PHOTOGRAPHS SHOWING THE
DEMOLITION OF GATE OF THE PETITIONER.
EXHIBIT P10 TRUE COPY OF THE POLICE COMPLAINT DATED
26.02.2021 BY MANAGER OF PETITIONER TO
THE 4TH RESPONDENT AND THE RECEIPT FOR
SAME.
EXHIBIT P11 TRUE COPY OF COMPLAINT DATED 05.03.2021
ISSUED VIA EMAIL TO THE 3RD RESPONDENT.
EXHIBIT P12 TRUE COPY OF LETTER DATED 28.01.2021
WP(C) NO. 6305/2021
ISSUED BY THE PETITIOPETITIONER'S
EXHIBITS:NER TO THE 5TH RESPONDENT.
RESPONDENTS EXHIBITS: NIL
WP(C) NO. 6305/2021
APPENDIX OF WP(C) 22955/2019
PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE SKETCH DESCRIBING THE
PETITIONER'S PROPERTY
EXHIBIT P2 A TRUE COPY OF THE TAX PAID RECEIPT
DATED 11/04/2019 IN THE NAME OF THE
PETITIONER, HIS FATHER AND BROTHER
EXHIBIT P3 A TRUE COPY OF THE ORDER IN MTOP
NO.12/17 (EARLIER OS NO.13/2010) DATED
09.02.2018
EXHIBIT P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO THE 5TH RESPONDENT
DATED 19.08.2019
EXHIBIT P5 A TRUE COPY OF THE ACKNOWLEDGMENT ISSUED
TO THE PETITIONER BY THE 5TH RESPONDENT
BEARING NO.116440/2019 DATED 19.08.2019
RESPONDENTS EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
