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Sadanandan .M.K vs The State Of Kerala And Others
2021 Latest Caselaw 14747 Ker

Citation : 2021 Latest Caselaw 14747 Ker
Judgement Date : 14 July, 2021

Kerala High Court
Sadanandan .M.K vs The State Of Kerala And Others on 14 July, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                     WP(C) NO. 24487 OF 2011
PETITIONER:

           SADANANDAN .M.K
           DRAWING TEACHER, CKG MEMORIAL HIGH SCHOOL,,
           CHINGAPURAM.P.O., THIKKODI, KOZHIKODE DISTRICT.
           BY ADV SRI.R.K.MURALEEDHARAN

RESPONDENTS:

     1     THE STATE OF KERALA AND OTHERS
           SECRETARY TO GENERAL EDUCATION DEPARTMENT,,
           TRIVANDRUM.
     2     THE DIRECTOR OF PUBLIC INSTRUCTION
           THIRUVANANTHAPURAM.
     3     THE DISTRICT EDUCATIONAL OFFICER
           VATAKARA, KOZHIKODE.
     4     THE MANAGER
           CKG MEMORIAL HIGH SCHOOL, CHINGAPURAM.P.O.,,
           THIKKODI, KOZHIKODE DISTRICT.

           BY SMT.SHEEJA.C.S., GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   14.07.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.24487/2011

                                   2




                    P.V.KUNHIKRISHNAN, J.
                      -------------------------------
                    W.P.(C).No.24487 of 2011
              ----------------------------------------------
             Dated this the 14th day of July, 2021


                            JUDGMENT

The counsel for the petitioner submitted that in the light

of a judgment of the Division Bench of this Court in Writ

Appeal No.2679 of 2009, the prayers in the writ petition will

not stand.

Therefore, this writ petition is closed in the light of the

judgment in Writ Appeal No.2679 of 2009.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE W.P.(C).No.24487/2011

APPENDIX OF WPC 24487/2011

PETITIONER ANNEXURE EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER IN FORM 27 DATED 10.11.1999 EXHIBIT P2 TRUE COPY OF THE GO (MS) NO.525/95/G.EDN DATED 28.10.1995 EXHIBIT P3 TRUE COPY OF THE ORDER OF THE 2ND RESPONDENT DATED 2.3.2000 EXHIBIT P4 TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT DATED 18.5.2011 EXHIBIT P5 TRUE COPY OF THE ORDER OF THE DEO THAMARASSERY EXHIBIT P6 TRUE COPY OF THE CERTIFICATE ISSUED BY THE HEADMISTRESS CKG MEMORIAL HIGH SCHOOL, CHINGAPURAM

 
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