P.Soham & Others vs Thahasildar & Others
2021 Latest Caselaw 14742 Ker

WP(C) NO. 32009 OF 2011                   1



                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

            WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943

                                  WP(C) NO. 32009 OF 2011

PETITIONER/S:

       1       P.SOHAM
               'VASANTHAM', AKATHETHARA.P.O.,, PALAKKAD DISTRICT.

       2       P.HIMAGIRI
               S/O.VASANTHA, 'VASANTHAM', AKATHETHARA.P.O.,, PALAKKAD
               DISTRICT.

       3       P.SWATHI
               S/O.VASANTHA, 'VASANTHAM', AKATHETHARA.P.O.,, PALAKKAD
               DISTRICT.

               BY ADV SRI.P.NARAYANAN


RESPONDENT/S:

      1        THAHASILDAR & OTHERS
               PALAKKAD TALUK, PALAKKAD DISTRICT.

      2        VILLAGE OFFICER
               AKATHETHARA, PALAKKAD DISTRICT.

      3        P.SAMAN
               S/O.LATE NARAYANJI, 'BAGEERATHAM',, AKATHETHARA.P.O., PALAKKAD
               DISTRICT.

               BY ADVS.
               SRI.P.S.APPU
               SRI.A.R.NIMOD
               SRI.T.C.SURESH MENON


OTHER PRESENT:

               SMT.SHEEJA.C.S., GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32009 OF 2011              2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No.32009 of 2011
                      --------------------------------------
                  Dated this the 14th day of July, 2021


                                 JUDGMENT

The counsel for the petitioner submitted that the prayers in

the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS