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Kerala Co-Operative Hospital ... vs Dr.Reethi Devi.V.S
2021 Latest Caselaw 14714 Ker

Citation : 2021 Latest Caselaw 14714 Ker
Judgement Date : 14 July, 2021

Kerala High Court
Kerala Co-Operative Hospital ... vs Dr.Reethi Devi.V.S on 14 July, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                         WP(C) NO. 24601 OF 2012
PETITIONER:

              KERALA CO-OPERATIVE HOSPITAL FEDERATION LTD.,
              CO BANK TOWER, GOLDEN JUBILEE ROAD, KALOOR,
              KOCHI - 682 017,
              REPRESENTED BY ITS CHAIRMAN, E. NARAYANAN.

              BY ADV SRI.C.P.MOHAMMED NIAS


RESPONDENTS:

     1        DR.REETHI DEVI.V.S.,
              PROFESSOR, GOVT. COLLEGE OF NURSING,
              MEDICAL COLLEGE P.O, KOZHIKODE - 673 008.

     2        STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA,
              SECRETARIAT, TRIVANDRUM.

              BY ADVS.
              SRI.T.B.HOOD
              SMT.M.ISHA

              GP SRI B HARISH KUMAR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24601 OF 2012       -2-




                          JUDGMENT

Learned counsel for the petitioner submits that the

matter has been settled out of the Court, the amount has

been disbursed to the respondents and requests for

closure of the writ petition. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE

APPENDIX OF WP(C) 24601/2012

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER GO(RT) NO.407/2007/CO-OP. DATED 12/06/2007.

Exhibit P2 TRUE COPY OF THE LETTER NO. GE-6/A/R59-

F/1376 DATED 22/11/2010 ISSUED BY THE ACCOUNTANT GENERAL (A&E). KERALA.

Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER, DATED 16/12/2010.

Exhibit P4 TRUE COPY OF THE PROCEEDINGS OF THE CHAIRMAN, KERALA CO-OPERATIVE HOSPITAL FEDERATION LIMITED DATED 31/12/2010.

Exhibit P5 TRUE COPY OF THE ORDER DATED07/10/2011 ISSUED BY THE SECRETARY, CO-OPERATION DEPARTMENT, GOVERNMENT OF KERALA TO THE SECRETARY, KERALA CO-OPERATIVE HOSPITAL FEDERATION LIMITED.

Exhibit P6 TRUE COPY OF THE LETTER DATED 04/09/2011 ISSUED BY THE 1ST RESPONDENT TO THE SECRETARY, CO-OPERATION DEPARTMENT, GOVERNMENT OF KERALA.

Exhibit P7 TRUE COPY OF THE CHART DETAILING OUT THE TOTAL SALARY AND AMOUNTS PAID BY VOUCHER TO THE 1ST RESPONDENT BY THE PETITIONER IN COMPARISON TO THE REVISED SALARY OF THE 1ST RESPONDENT FOR THE ENTIRE PERIOD OF DEPUTATION.

Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED27/10/2011 ISSUED BY THE CHAIRMAN, KERALA CO-OPERATIVE HOSPITAL FEDERATION LIMITED TO THE HON'BLE MINISTER,

DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA.

Exhibit P9 TRUE COPY OF THE ORDER DATED 23/11/2011 ISSUED BY THE SECRETARY, CO-OPERATION DEPARTMENT, GOVERNMENT OF KERALA TO THE CHAIRMAN, KERALA CO-OPERATIVE HOSPITAL FEDERATION LIMITED.

Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 04/06/2012 IN WPC NO.34944/2011.

Exhibit P11 TRUE COPY OF THE ORDER NO. GO(RT) NO.445/2012/CO-OP. DATED 16/08/2012 BY THE CO-OPERATION DEPARTMENT, GOVERNMENT OF KERALA.

Exhibit P12 TRUE COPY OF THE RECEIPT DATED 02/09/2010 SHOWING PAYMENT OF CONVEYANCE AND OTHER ALLOWANCE TO THE 1ST RESPONDENT.

Exhibit P13 TRUE COPY OF THE GO(P) 650/97/FIN DATED 22/07/1997.

RESPONDENT'S EXHIBITS

Exhibit R1(a) TRUE COPY OF THE SALARY DETAILS OF THE FIRST RESPONDENT SUBMITTED ALONG WITH EXT.P3 IN THE WRIT PETITION.

Exhibit R1(b) TRUE COPY OF THE REPRESENTATION DATED 6.8.2011 SUBMITTED BY THE FIRST RESPONDENT TO THE PETITIONER.

 
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