Dr.K.D.Prathapan vs The Executive Committee Of Kerala ...
2021 Latest Caselaw 14692 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
     WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                       WP(C) NO. 23852 OF 2017
PETITIONER:

          DR.K.D.PRATHAPAN
          ASSISTANT PROFESSOR,COLLEGE OF AGRICULTURE, VELLAYANI,
          RESIDING AT QUARTERS-NO.IV/6, COLLEGE OF AGRICULTURE,
          VELLAYANI, THIRUVANANTHAPURAM.

          BY ADVS.
          SRI.P.V.JAYACHANDRAN
          SMT.G.N.DEEPA
          SMT.M.MADHUBEN
          SRI.NIDHI BALACHANDRAN



RESPONDENTS:

    1     THE EXECUTIVE COMMITTEE OF KERALA AGRICULTURAL
          UNIVERSITY
          REPRESENTED BY ITS VICE CHANCELLOR, KERALA AGRICULTURAL
          UNIVERSITY P.O.,VELLANIKKARA, THRISSUR-680654

    2     THE REGISTRAR
          THE KERALA AGRICULTURAL UNIVERSITY,KERALA AGRICULTURAL
          UNIVERSITY P.O., VELLANIKKARA, THRISSUR-680654

    3     THE SELECTION COMMITTEE FOR CAREER ADVANCEMENT
          PROMOTION OF KERALA AGRICULTURAL UNIVERSITY
          REPRESENTED BY THE VICE CHANCELLOR, KERALA AGRICULTURAL
          UNIVERSITY P.O., VELLANIKKARA, THRISSUR-680654

          BY ADV SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
          UNIVERSITY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2021, ALONG WITH WP(C).23852/2017 THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C)NOs. 23852/2017 & 33236/2017
                                2

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
 WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                     WP(C) NO. 33236 OF 2017
PETITIONER:

         DR. K.D. PRATHAPAN
         ASSISTANT PROFESSOR,COLLEGE OF AGRICULTURE,
         VELLAYANI, RESIDING AT QUARTERS-NO.VI COLLEGE OF
         AGRICULTURE,VELLAYANI,THIRUVANANTHAPURAM.

         BY ADVS.
         SRI.P.V.JAYACHANDRAN
         SRI.NIDHI BALACHANDRAN



RESPONDENTS:

    1    THE CHANCELLOR OF UNIVERSITIES
         RAJ BHAVAN,THIRUVANANTHAPURAM-695001.

    2    THE AGRICULTURAL PRODUCTION COMMISSIONER
         AGIRUCULTURE ESTABLISHMENT DEPARTMENT,
         GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM-695001.

    3    EXECUTIVE COMMITTEE OF KERALA AGRICULTURAL
         UNIVERSITY
         REPRESENTED BY ITS VICE CHENCELLOR,KAU
         P.O,VELLANIKKARA,THRISSUR-680654.

    4    THE REGISTRAR
         KERALA AGRICULTURAL UNIVERSITY,KERALA AGRICULTURAL
         UNIVERSITY P.O,VELLANIKKARA,THRISSUR-680654.

    5    THE SELECTION COMMITTEE FOR CAREER ADVANCEMENT
         PROMOTION OF KERALA AGRICULTURAL UNIVERSITY
         REPRESENTED BY THE VICE CHANCELLOR,
         KERALA AGRICULTURAL UNIVERSITY.P.O,
         VELLANIKKARA,THRISSUR-680654.
 WP(C)NOs. 23852/2017 & 33236/2017
                             3

 ADDL.R6 DR.S.ANITHA
         PROFESSOR, DEPARTMENT OF AGRONOMY WATER MANAGEMENT
         RESEARCH UNIT, VELLANIARA, THRISSUR.

         IS IMPLEADED AS ADDITIONAL R6AS PER ORDER DATED
         16/11/17 IN I.A. 18112/17

         BY ADVS.
         SRI.K.JAJU BABU (SR.)
         SRI.P.C.SASIDHARAN
         SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
         UNIVERSITY

         SRI.B.HARISHKUMAR, GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 14.07.2021, ALONG WITH WP(C).23852/2017 THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C)NOs. 23852/2017 & 33236/2017
                              4




                        JUDGMENT

Learned counsel for the petitioner submits that the

these writ petitions are infructuous in view of the fact that

the petitioner has filed a fresh writ petition assailing the

impugned order. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE nak