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Gemini Saji vs The Secretary To Government
2021 Latest Caselaw 14540 Ker

Citation : 2021 Latest Caselaw 14540 Ker
Judgement Date : 13 July, 2021

Kerala High Court
Gemini Saji vs The Secretary To Government on 13 July, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                     WP(C) NO. 29206 OF 2011
PETITIONER:

            GEMINI SAJI
            PANTHAPALLIL, NEDUMKANDAM, IDUKKI DISTRICT.
            BY ADVS.
            SRI.MATHEW JOHN (K)
            SRI.DOMSON J.VATTAKUZHY


RESPONDENTS:

      1     THE SECRETARY TO GOVERNMENT
            REVENUE DEPARTMENT, TRIVANDRUM - 695 001
      2     THE COMMISSIONER FOR LAND REVENUE
            TRIVANDRUM - 695 001
      3     THE DISTRICT COLLECTOR IDUKKI 685 603.
      4     THE TAHSILDAR UDUMBANCHOLA - 685 554.
      5     THE VILLAGE OFFICER
            CHATHURANGAPARA - 685 554.

            BY SMT.MABLE.C.KURIAN, GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.07.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.29206/2011

                                 2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.29206 of 2011
            ----------------------------------------------
           Dated this the 13th day of July, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Hence this writ petition is dismissed as infructuous.

Sd/-

                                           P.V.KUNHIKRISHNAN
JV                                               JUDGE
 

 
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