Dr.Sankaranarayanan Paleeri vs Kannur University
2021 Latest Caselaw 14480 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
         TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                        WP(C) NO. 14460 OF 2020
PETITIONER/S:

             DR.SANKARANARAYANAN PALEERI
             S/O. DIVAKARAN NAIR C., PALEERI HOUSE, OMACHAPPUZHA P O,
             TIRUR, MALAPPURAM DISTRICT.

             BY ADV C.M.MOHAMMED IQUABAL


RESPONDENT/S:

     1       KANNUR UNIVERSITY
             THAVAKKARA, CIVIL STATION P O, KANNUR DISTRICT, PIN -
             670002, REPRESENTED BY ITS REGISTRAR.

     2       THE REGISTRAR
             KANNUR UNIVERISTY, THAVAKKARA, CIVIL STATION P O, KANNUR
             DISTRICT, PIN-670002,

     3       MR. JAYAPRAKASH R.K
             ASSOCIATE PROFESSOR, DEPARTMENT OF PEDAGOGICAL SCIENCE,
             KANNUR UNIVERSITY, THAVAKKARA, CIVIL STATION P O, KANNUR
             DISTRICT, PIN-670002.

             BY ADVS.
             SRI.M.SASINDRAN
             SRI.P.C.SASIDHARAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14460 OF 2020
                                    2



                            JUDGMENT

The learned counsel for the petitioner submits that this writ

petition is not pressed. Recording the submission, the writ petition

is dismissed as not pressed.

Sd/-

sab                                           AMIT RAWAL
                                                 JUDGE
 WP(C) NO. 14460 OF 2020


                       APPENDIX OF WP(C) 14460/2020
PETITIONER EXHIBITS:

EXHIBIT P1             THE TRUE COPY OF THE CERTIFICATE ISSUED BY UNIVERSITY

GRANTS COMMISSION DATED 21.12.2001.

EXHIBIT P2 THE TRUE COPY OF THE CERTIFICATE IN M.ED ISSUED BY CALICUT UNIVERSITY DATED 27.03.2002.

EXHIBIT P3 THE TRUE COPY OF THE PH.D CERTIFICATE ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 7.2.2017.

EXHIBIT P4 THE TRUE COPY OF THE DETAILS OF EDUCATIONAL QUALIFICATION AND PROFESSIONAL EXPERIENCE OF THE PETITIONER.

EXHIBIT P5 THE TRUE COPY OF THE GENERAL INSTRUCTION FOR THE APPLICANTS FOR THE POST OF ASSOCIATE PROFESSORS ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P6 THE TRUE COPY OF THE GUIDELINES FOR SCREENING FOR THE POST OF ASSOCIATE PROFESSOR IN THE UNIVERSITY.

EXHIBIT P7 THE TRUE COPY OF THE RELEVANT PAGES OF ORDINANCE NO.19

EXHIBIT P8 THE TRUE COPY OF THE E-MAIL ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT DATED 12.03.2020.

EXHIBIT P9 THE TRUE COPY OF THE E-MAIL ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT DATED 12.03.2020.

EXHIBIT P10 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 15.06.2020.

EXHIBIT P11 THE TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.

12870/2020 OF THIS HON'BLE COURT DATED 29.06.2020.

EXHIBIT P12 THE TRUE COPY OF THE RANKED LIST PUBLISHED BY KANNUR UNIVERSITY.

EXHIBIT P13 THE TRUE COPY OF THE APPOINTMENT ORDER ISSUED TO THE 3RD RESPONDENT DATED 23.06.2020.

EXHIBIT P14 THE TRUE COPY OF THE JUDGMENT IN WP(C) NO. 12870/2020 OF THIS HON'BLE COURT DATED 10.07.2020.