Muthoottu Mini Financers Ltd vs State Of Kerala
2021 Latest Caselaw 14466 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                        WP(C) NO. 33001 OF 2019
PETITIONER:

            MUTHOOTTU MINI FINANCERS LTD.
            MUTHOOTTU ROYAL TOWERS, KALOOR, KOCHI, KERALA-682 017
            REPRESENTED BY ITS AUTHORISED SIGNATORY, SHRI.MANOJ K
            NAIR

            BY ADV. NAVOD PRASANNAN PATTALI



RESPONDENTS:

    1       STATE OF KERALA
            DEPARTMENT OF HOME, SECRETARIAT, THIRUVNAANTHAPURAM
            REPRESENTED BY ITS SECRETARY 695 001.

    2       THE DIRECTOR GENERAL OF POLICE AND STATE POLICE CHIEF,
            POLICE HEADQUARTERS, THIRUVANANTHAPURAM 695 001.

    3       STATION HOUSE OFFICER,
            CANTONMENT POLICE STATION, CANTONMENT STATION RD,
            STATUE, PALAYAM, THIRUVANANTHAPURAM 695 001.

    4       NON BANKING AND PRIVATE FINANCE EMPLOYEES ASSOCIATION,
            EMS SMARAKA MANDIRAM,
            KALABHAVAN ROAD, ERNAKULAM NORTH, EERNAKULAM 682 018
            REPRESENTED BY ITS GENERAL SECRETARY C.C RATHEESH.

    5       ADDL. R5,
            THE DEPUTY INSPECTOR GENERAL OF POLICE,
            (TRIVANDRUM RANGE) NANDAVANAM, TRIVANDRUM-695 033

    6       ADDL. R6,
            THE DEPUTY INSPECTOR GENERAL OF POLICE(ERNAKULAM RANGE)
            SHANMUGHAM ROAD, OPP.MARINE DRIVE, HIGH COURT JUNCTION
            KOCHI-682 031

    7       ADDL. R7,
            THE DEPUTY INSPECTOR GENERAL OF POLICE (THRISSUR RANGE)
            HIGH ROAD, THRISSUR-680 001

    8       ADDL. R8,
 WP(C) NO. 33001/2019
                                  2

             THE DEPUTY INSPECTOR GENERAL OF POLICE(KANNUR
             RANGE) THAVAKKARA, KANNUR-670 002

             (ADDL R5 TO R8 IMPLEADED AS PER ORDER DATED 09-12-
             2019 IN IA 1/2019 IN WP(C))




             SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.07.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 33001/2019
                               3




                 P.V.KUNHIKRISHNAN, J
           -------------------------------
               W.P.(C)No.33001 of 2019
          --------------------------------
          Dated this the 13th day of July 2021


                        JUDGMENT

The learned counsel appearing for the petitioner

submitted that the prayer in the writ petition is

infructuous.

Therefore, the writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO. 33001/2019

APPENDIX OF WP(C) 33001/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION DATED 03-

12-2019 SUBMITTED BY THE PETITIONER COMPANY TO THE 3RD RESPONDENT.

//TRUE COPY//

PA TO JUDGE