Manappuram Finance Limited vs The Non Banking And Private ...
2021 Latest Caselaw 14341 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                        WP(C) NO. 33794 OF 2019
PETITIONER:

            MANAPPURAM FINANCE LIMITED,
            HEAD OFFICE, VALAPPAD, THRISSUR - 680 567, REPRESENTED
            BY ITS MANAGER-LEGAL, PRIYALAL N.G.

            BY ADVS.
            R.BINDU (SASTHAMANGALAM)
            SRI.PRASANTH M.P



RESPONDENTS:

    1       THE NON BANKING AND PRIVATE FINANCE EMPLOYEES
            ASSOCIATION (CITU),
            SMS SMARAKA MANDIRAM, KALABHAVAN ROAD, ERNAKULAM NORTH,
            KOCHI - 682 018, REPRESENTED BY ITS GENERAL SECRETARY.

    2       DIRECTOR GENERAL OF POLICE,
            OFFICE OF THE DIRECTOR GENERAL OF POLICE,
            THIRUVANANTHAPURAM - 695 001.

    3       THE DISTRICT POLICE CHIEF,
            THIRUVANANTHAPURAM, PIN - 695 011.

    4       THE DISTRICT POLICE CHIEF,
            KOLLAM, PIN - 691 001.

    5       THE DISTRICT POLICE CHIEF,
            PATHANAMTHITTA, PIN - 689 645.

    6       THE DISTRICT POLICE CHIEF,
            IDUKKI, PIN - 685 601.

    7       THE DISTRICT POLICE CHIEF,
            KOTTAYAM, PIN - 686 001.

    8       THE DISTRICT POLICE CHIEF,
            ALAPPUZHA, PIN - 688 505.

    9       THE DISTRICT POLICE CHIEF,
 WP(C) NO.33794/2019
                                 2

            ERNAKULAM, PIN - 682 032.

   10       THE DISTRICT POLICE CHIEF,
            THRISSUR, PIN - 680 002.

   11       THE DISTRICT POLICE CHIEF,
            PALAKKAD, PIN - 678 001.

   12       THE DISTRICT POLICE CHIEF,
            MALAPPURAM, PIN- 676 122.

   13       THE DISTRICT POLICE CHIEF,
            KOZHIKODE, PIN - 673 004.

   14       THE DISTRICT POLICE CHIEF,
            KANNUR, PIN- 670 001.

   15       THE DISTRICT POLICE CHIEF,
            WAYANAD.

   16       THE DISTRICT POLICE CHIEF,
            KASARAGOD, PIN - 671 123.

   17       STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            DEPARTMENT OF HOME, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695 001.

            BY ADV.SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER


     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   08.07.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.33794/2019
                          3




               P.V.KUNHIKRISHNAN, J
         -------------------------------
             W.P.(C)No.33794 of 2019
        --------------------------------
       Dated this the 08th day of July 2021


                      JUDGMENT

The learned counsel appearing for the

petitioner submitted that the matter has become

infructuous.

Therefore, the Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO.33794/2019

APPENDIX OF WP(C) 33794/2019

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE JUDGMENT PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.21947 OF 2019 DATED 13/08/2019.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.23511 OF 2019 DATED 03/09/2019.

EXHIBIT P3 TRUE COPY OF THE JUDGMENT PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.30184/2019 DATED 14/11/2019.

EXHIBIT P4 TRUE COPY OF THE NOTICE CIRCULATED BY THE 1ST RESPONDENT THROUGH WHATSAPP.

EXHIBIT P5 TRUE COPY OF THE NEWS ITEM PUBLISHED IN DESHABHIMANI DAILY DATED 02/12/2019.

EXHIBIT P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 04/12/2019.

//TRUE COPY//

PA TO JUDGE