N.Y.Yagnaraman vs Local Level Monitoring Committee
2021 Latest Caselaw 14272 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR. JUSTICE SATHISH NINAN
         THURSDAY, THE 8TH DAY OF JULY 2021 / 17TH ASHADHA, 1943
                           WP(C) NO. 13577 OF 2021
PETITIONERS:

     1      N.Y.YAGNARAMAN
            AGED 71 YEARS
            S/O MANI DIKSHITHAR, R/A 3A, ABAD PAVILION APARTMENTS,
            P.T.USHA ROAD, COCHIN-682011.

     2      N. Y. VENKIT, AGED 37 YEARS, S/O N.V.YAGNARAMAN, R/A 3A,
            ABAD PAVILION APARTMENTS, P.T.USHA ROAD, COCHIN - 682011.

            BY ADVS.
            P.B.SAHASRANAMAN
            T.S.HARIKUMAR



RESPONDENTS:

     1      LOCAL LEVEL MONITORING COMMITTEE, ELAMKULAM VILLAGE, REP.
            BY THE AGRICULTURAL OFFICER, KRISHIBAVAN, VYTTILA, KOCHI -
            682019.


     2      THE VILLAGE OFFICER, ELAMKULAM, KOCHI - 682020.

     3      THE REVENUE DIVISIONAL OFFICER, O/O RDO, FORT COCHIN -
            682001.

            BY GOVT. PLEADER SRI.PAUL ABRAHAM VAKKANAL


     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
08.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                       SATHISH NINAN, J.
              ==================
                  W. P. (C) No.13577 of 2021
              ==================
               Dated this the 8th day of July, 2021

                         JUDGMENT

The petitioner confines his relief for an

expeditious consideration of Ext.P1 application filed by him in Form-5 of the Kerala Conservation

of Paddy land and Wetland Rules. The application is

dated 11.07.2019 and is stated to be pending before

the third respondent.

2. Without expressing anything on merits, I

dispose of this writ petition directing the third

respondent to consider and pass appropriate orders

on Ext.P1 application (Form-5) on verifying the

relevant records as expeditiously as possible and

at any rate within a period of three months from

the date of receipt of a copy of this judgment.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge WP(C) NO. 13577 OF 2021 APPENDIX PETITIONER'S EXTS:-

EXT.P1 TRUE PHOTOSTAT COPY (AS LEGIBLE AS AVAILABLE) OF THE APPLICATION SUBMITTED BY THE PETITIONERS TO THE 3RD RESPONDENT DATED 11.07.19.

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