Kerala High Court
Viji vs Rajan on 8 July, 2021
RSA No.462/2021 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Thursday, the 8th day of July 2021 / 17th Ashadha, 1943
IA.NO.1/2021 IN RSA NO. 462 OF 2021
AS.NO. 168/2019 OF ADDITIONAL DISTRICT & SESSIONS COURT,MUVATTUPUZHA
OS.No.218/2011 OF THE MUNSIFF COURT,MUVATTUPUZHA
APPLICANTS/APPELLANTS:
1. VIJI, D/O. SANKUNNI, AGED 49, KULATHUKUZHIYIL HOUSE,
CHEERAKKATTUPARA KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM
DISTRICT 686 664.
2. SUSEELA, D/O. SANKUNNI,AGED 52, KULATHUKUZHIYIL HOUSE,
CHEERAKKATTUPARA KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM
DISTRICT 686 664.
3. BIJU, S/O. SANKUNNI,AGED 46, KULATHUKUZHIYIL HOUSE,
CHEERAKKATTUPARA KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM
DISTRICT 686 664.
RESPONDENTS/RESPONDENTS:
1. RAJAN, S/O. DEVAKI, AGED 48,KALARICKAL HOUSE, (KARAVATTUPARAMBIL),
MUDIKKAL KARA, MARAMBILLY, VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM
683 547.
2. RADHA VELUKUTTY, D/O. DEVAKI, AGED 60,KALARICKAL HOUSE,
(KARAVATTUPARAMBIL), MUDIKKAL KARA, MARAMBILLY, VILLAGE,
KUNNATHUNADU TALUK, ERNAKULAM 683 547.
3. RAMANI RAVI, D/O. DEVAKI, AGED 58, KALARICKAL HOUSE,
(KARAVATTUPARAMBIL), MUDIKKAL KARA, MARAMBILLY, VILLAGE,
KUNNATHUNADU TALUK, ERNAKULAM 683 547.
4. LALITHA SASI, D/O. DEVAKI, AGED 51, KALARICKAL HOUSE,
(KARAVATTUPARAMBIL), MUDIKKAL KARA, MARAMBILLY, VILLAGE,
KUNNATHUNADU TALUK, ERNAKULAM 683 547.
5. CHANDRAN, S/O. DEVAKI,AGED 55, KALARICKAL HOUSE,
(KARAVATTUPARAMBIL), MUDIKKAL KARA, MARAMBILLY, VILLAGE,
KUNNATHUNADU TALUK, ERNAKULAM 683 547.
6. SUJATHA, D/O. SANKUNNI,AGED 60, KULATHUKUZHIYIL HOUSE,
CHEERAKKTTUPARA KARA, MANNED VILLAGE, MANEED P.O. MUVATTUPUZHA
TALUK, ERNAKULAM DISTRICT 686 664.
7. SANTHA, D/O. SANKUNNI, AGED 53,KULATHUKUZHIYIL HOUSE,
CHEERAKKTTUPARA KARA, MANNED VILLAGE, MANEED P.O. MUVATTUPUZHA
TALUK, ERNAKULAM DISTRICT 686 664.
8. PRABHAKARAN, S/O. NARAYANAN, AGED 66, KULATHUKUZHIYIL HOUSE,
SANTHANPARA KARA, VELLATHOOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI
DISTRICT 685 563.
9. RAMACHANDRAN, S/O. NARAYANAN,AGED 58, KULATHUKUZHIYIL HOUSE,
RSA No.462/2021 2/4
SANTHANPARA KARA, VELLATHOOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI
DISTRICT 685 563.
10. RAJAN, S/O. NARAYANAN, AGED 55,KULATHUKUZHIYIL HOUSE, SANTHANPARA
KARA, VELLATHOOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI DISTRICT 685
563.
11. RANI, D/O. NARAYANAN,AGED 48, KULATHUKUZHIYIL HOUSE, SANTHANPARA
KARA, VELLATHOOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI DISTRICT 685
563.
12. OMANA, D/O. NARAYANAN, AGED 60,KULATHUKUZHIYIL HOUSE, SANTHANPARA
KARA, VELLATHOOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI DISTRICT 685
563.
13. MONY, D/O. NARAYANAN,AGED 68, KULATHUKUZHIYIL HOUSE, SANTHANPARA
KARA, VELLATHOOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI DISTRICT 685
563.
14. SANTHAKUMARI,D/O. PARUKUTTY, AGED 55, KUMBAKAPPILLY HOUSE, MANNOOR
KARA, AIRAPURAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT 683
541.
15. RAVI, S/O. PARUKUTTY,AGED 60, MECHERIL HOUSE, VALAYANCHIRANGARA
KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT 683
556.
16. SHEELA, D/O. RADHA,AGED 48, KUNJUMALAYIL HOUSE, CHEERAKKATTUPARA
KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT 683
556.
17. SANDHYA, D/O. RADHA, AGED 45,KUNJUMALAYIL HOUSE, CHEERAKKATTUPARA
KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT 683
556.
18. RAMAN, S/O. VELAYUDHAN, AGED 72, KUNJUMALAYIL HOUSE,
CHEERAKKATTUPARA KARA, MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM
DISTRICT 683 556.
19. VIJAYAN, S/O. DEVAKI, AGED 57, KALARICKAL HOUSE, MUDIKKAL KARA,
MARAMBILLY VILLAGE KUNNATHUNADU TALUK, ERNAKULAM DISTRICT 683 547.
20. ANUSHA, D/O. AMMINI, AGED 32, MANGALATHU HOUSE, KIZHAKKEKKARA KARA,
MUVATTUPUZHA VILLAGE AND TALUK, ERNAKULAM DISTRICT 686 673.
21. M.K. KRISHNAN, H/O. AMMINI,AGED 65, MANGALATHU HOUSE, KIZHAKKEKKARA
KARA, MUVATTUPUZHA VILLAGE AND TALUK, ERNAKULAM DISTRICT 686 673.
22. LEELA UNNI, D/O. MADHAVAN,AGED 72, PULLUKUTHIYIL PUTHENPURA VEEDU,
KALLOORKADU P.O. MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT 686 668.
23. PUSHPA SAJEEVAN,D/O. MADHAVAN, AGED 50, THIRUTHUKANDATHIL HOUSE,
PULLUVAZHY P.O. PULLUVAZHY, KUNNATHUNADU TALUK, ERNAKULAM DISTRICT
683 541.
24. K.M. BHASKARAN, S/O. MADHAVAN, AGED 65, KULATHUMKUZHI HOUSE,
CHEERAKKATTUPARA, MANEED P.O. ERNAKULAM 686 664.
25. K.M. INDIRA, D/O. MADHAVAN, AGED 50, KULATHUMKUZHI HOUSE,
EZHAKKARANADU, MANNED P.O. ERNAKULAM 686 664.
26. K.M. KARUNAKARAN, S/O. MADHAVAN, AGED 57,KULATHUMKUZHI HOUSE,
EZHAKKARANADU, MANNED P.O. ERNAKULAM 686 664.
27. K.M. CHANDRAN, S/O. MADHAVAN, AGED 55, KULATHUMKUZHI HOUSE,
EZHAKKARANADU, MANNED P.O. ERNAKULAM 686 664.
28. SUBADRA, W/O. KUTTAPPAN, AGED 75,KAYYALAPARAMBIL HOUSE, PULLUR P.O.
IRINJALAKUDA, THRISSUR 680 683.
RSA No.462/2021 3/4
29. SUJITH, S/O. KUTTAPPAN,AGED 40, KAYYALAPARAMBIL HOUSE, PULLUR P.O.
IRINJALAKUDA, THRISSUR 680 683.
30. RAJENDRAN, S/O. PADMANABHAN, AGED 47,KULATHUMKUZHI HOUSE,
CHEERAKKATTUPARA KARA, MANEED VILLAGE, MUVATTUPUZHA, TALUK MANEED
P.O. ERNAKULAM DISTRICT 686 664.
31. BABU, S/O. PADMANABHAN,AGED 55, KULATHUMKUZHI HOUSE,
CHEERAKKATTUPARA KARA, MANEED VILLAGE, MUVATTUPUZHA, TALUK MANEED
P.O. ERNAKULAM DISTRICT 686 664.
32. PRAMEELA DIVAKARAN, W/O.K.P. DIVAKARAN,AGED 56, KULATHUMKUZHI HOUSE,
MANEED KARA AND VILLAGE, MUVATTUPUZHA TALUK, MANEED P.O. ERNAKULAM
DISTRICT 686 664.
33. ANIL.K. DIVAKARAN, S/O.K.P. DIVAKARAN, AGED 32,KULATHUMKUZHI HOUSE,
MANEED KARA AND VILLAGE, MUVATTUPUZHA TALUK, MANEED P.O. ERNAKULAM
DISTRICT 686 664.
34. AMAL.K. DIVAKARAN, S/O.K.P. DIVAKARAN, AGED 27, KULATHUMKUZHI HOUSE,
MANEED KARA AND VILLAGE, MUVATTUPUZHA TALUK, MANEED P.O. ERNAKULAM
DISTRICT 686 664.
35. ANU BINEESH, D/O.K.P. DIVAKARAN, AGED 30, KULATHUMKUZHI HOUSE,
MANEED KARA AND VILLAGE, MUVATTUPUZHA TALUK, MANEED P.O. ERNAKULAM
DISTRICT 686 664.
36. SOBANA SUBASH, D/O.K.K. PADMANABHAN, AGED 51,KALARICKAL HOUSE,
CHENAPPADY KARA, ERUMELY VILLAGE, KOTTAYAM DISTRICT 686520.
37. VALSA VISWABHARAN, D/O.K.K. PADMANABHAN, AGED 58,MOLETHU HOUSE,
VELLOOR KARA PUTHENCRUZ VILLAGE, ERNAKULAM DISTRICT 682 308.
38. VENUGOPAL,H/O. VILASINI VENUGOPAL, AGED 74, KALARICKAL HOUSE, MAMPRA
P.O. WEST KORATTI, KALLOOR THEKKUMURY VILLAGE, THISSUR DISTRICT 680
308.
39. ANITHA, D/O. VENUGOPAL, AGED 44,KALARICKAL HOUSE, MAMPRA P.O. WEST
KORATTI, KALLOOR THEKKUMURY VILLAGE, THRISSUR DISTRICT 680 308.
40. AJITHA, D/O. VENUGOPAL, AGED 42, KALARICKAL HOUSE MAMPRA P.O. WEST
KORATTI, KALLOOR THEKKUMURY VILLAGE, THRISSUR DISTRICT 680 308.
41. ANEESH KUMAR, S/O. VENUGOPAL,AGED 40, KALARICKAL HOUSE MAMPRA P.O.
WEST KORATTI, KALLOOR THEKKUMURY VILLAGE, THRISSUR DISTRICT 680 308.
42. AJEESHA, D/O. VENUGOPAL, AGED 38,KALARICKAL HOUSE MAMPRA P.O. WEST
KORATTI, KALLOOR THEKKUMURY VILLAGE, THRISSUR DISTRICT 680 308.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to order stay of all
proceedings for passing a final decree in OS.No.218 of 2011 on the file of
the Munsiff's Court of Muvattupuzha, pending disposal of the above Regular
Second Appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.M.M.MONAYE, Advocates for the petitioners, the court passed the
following:
RSA No.462/2021 4/4
ORDER
Heard the learned counsel for the petitioners/appellants. All further proceedings in OS.No.218/2011
on the file of the Munsiff Court, Muvattupuzha pursuant to the judgment and decree dated
28.09.2020 in AS.No.168/2019 of the Additional District Court stand stayed for a period of three
months.
Sd/-
N.ANIL KUMAR,JUDGE
08-07-2021 /True Copy/ Assistant Registrar
