State Of Kerala vs Mallakkara Kamalakshi
2021 Latest Caselaw 14169 Ker

RFA No.3/2020                                   1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                         THE HONOURABLE MRS. JUSTICE MARY JOSEPH
             Wednesday, the 7th day of July 2021 / 16th Ashadha, 1943
                        IA.NO.1/2021 IN RFA NO. 3 OF 2020
                    OS 58/1999 OF SUB COURT, HOSDRUG, KASARGOD
   APPLICANTS/APPELLANTS/DEFENDANTS:

      1.   STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KASARGOD.
      2.   THE DIRECTOR, PUBLIC HEALTH SERVICES, THIRUVANANTHAPURAM.
      3.   THE DISTRICT MEDICIAL OFFICER, KASARGOD OFFICE AT KANHANGAD.
      4.   THE SUPERINTENDENT, DISTRICT HOSPITAL, KANHANGAD.

   RESPONDENTS/RESPONDENTS/PLAINTIFFS:

      1. MALLAKKARA KAMALAKSHI DAUGHTER OF AMBADY VELICHAPADAN, LABOURER,
         RESIDING AT KADANGOD, THURUTHI, CHERVATHUR VILLAGE, P.O.THURUTHI,
         VIA CHERVATHUR, HOSDURG TALUK, KASARGOD DISTRICT-671 313.
      2. DR. THRESIAMMA, EYE SPECIALIST, ASSISTANT SURGEON, DISTRICT
         HOSPITAL, KANHANGAD-671 531.

          Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the Judgment and decree in OS No.58/1999 and further proceedings in EP
   No.59/2019 in O.S No.58/1999 on the file of the Sub Court,
   Hosdurg,Kasargod pending disposal of the above appeal.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this courts
   order dated 23/06/2021 and upon hearing the arguments of GOVERNMENT
   PLEADER for the petitioners and of SRI.M.SASINDRAN, Advocate for the
   respondent 1 and SRI.SOORAJ T.ELANJICKAL, SRI.C.R.SYAMKUMAR, SRI.K.ARJUN
   VENUGOPAL, SMT.HELEN P.A.,SRI.ARUN ROY, SRI.SHAHIR SHOWKATH ALI Advocates
   for the respondent 2, the court passed the following:

                                          ORDER

Interim order stands extended for a period of one month.

       07/07/2021                                                                    Sd/-

                                                         MARY JOSEPH


                                                           JUDGE




07-07-2021                        /True Copy/                              Assistant Registrar