Shamnas vs The Joint Registrar Of ...
2021 Latest Caselaw 14156 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
     WEDNESDAY, THE 7TH DAY OF JULY 2021 / 16TH ASHADHA, 1943
                       WP(C) NO. 26753 OF 2015
PETITIONER:

          SHAMNAS
          VALLIKUNNUPARAMBIL HOUSE, PANTHEERANKAVU P.O, KOZHIKODE
          673 019.

          BY ADV SRI.G.HARIHARAN



RESPONDENTS:

    1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          (GENERAL)
          KOZHIKODE 673 004.

    2     THE PERUMANNA SERVICE CO-OPERATIVE BANK
          PERUMANNA P.O, CALICUT 673019, REPRESENTED BY ITS
          SECRETARY.

    3     THE SECRETARY
          THE PERUMANNA SERVICE CO-OPERATIVE BANK, PERUMANNA P.O,
          CALICUT 673 019.

          BY ADVS.
          SRI.K.M.FIROZ
          SRI.S.KANNAN
          SMT.M.SHAJNA



          GP SRI B HARISH KUMAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26753 OF 2015
                                    2


                             JUDGMENT

Petitioner is seeking appointment from the rank list

published way back in 2013 even if the petitioner has any merit

in the matter the same cannot be granted in view of the decision

rendered by the Full Bench judgment in 1994 (2) KLT 47 (FB)

Vimalakumari v. State. This writ petition is ordered to be

closed.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 26753 OF 2015

APPENDIX OF WP(C) 26753/2015

PETITIONER ANNEXURE

EXHIBIT P1 COPY OF THE NOTIFICATION ISSUED BY THE BANK.

EXHIBIT P1(A) COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P1.

EXHIBIT P2 COPY OF THE RELEVANT PORTION OF THE RANK LIST PUBLISHED ON 19.9.13.

REPONDENTS ANNEXURE

EXHIBIT R3(A) A TRUE COPY OF THE ORDER NO.CRP 8065/14 DATED 31.3.2015 FIXING STAFF PATTERN OF THE 2ND RESPONDENT SOCIETY BY THE FIRST RESPONDENT ALONG WITH TRUE ENGLISH TRANSLATION