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Theresa Jose vs The Superintendent Of Police
2021 Latest Caselaw 13928 Ker

Citation : 2021 Latest Caselaw 13928 Ker
Judgement Date : 6 July, 2021

Kerala High Court
Theresa Jose vs The Superintendent Of Police on 6 July, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                        WP(C) NO. 33999 OF 2019
PETITIONER/S:

            THERESA JOSE
            AGED 44 YEARS
            W/O.AJAY JOSE,PROPRIETRIX,
            M/S.COCHIN GRANITES,
            6/12A,ACHAN KAVALA,
            MANJALLOOR VILLAGE,
            MUVATTUPUZHA-686670.

            BY ADVS.
            A.BALAGOPALAN
            SRI.A.RAJAGOPALAN
            SRI.M.N.MANMADAN
            SRI.M.S.IMTHIYAZ AHAMMED
            SMT.P.SEENA



RESPONDENT/S:

     1      THE SUPERINTENDENT OF POLICE
            IDUKKI,PIN-685603.

     2      THE CIRCLE INSPECTOR OF POLICE,
            KUMALI POLICE STATION,PIN-685509.

     3      HEADLOAD AND GENERAL WORKERS UNION(CITU),
            KUMALI UNIT,PIN-685509.

     4      ADDL.R4-KERALA HEAD LOAD WORKERS WELFARE BOARD,
            DISTRICT COMMITTEE, IDUKKI

            (ADDL.R4 IS SUO MOTU IMPELADED AS PER RODER DATED
            12.12.2019 IN WP(C))
 WP(C) NO. 33999 OF 2019
                                2



            BY ADVS.
            SRI.ASWIN.P.JOHN
            SRI.S.KRISHNA MOORTHY, SC, KHWWB
            SRI.R.ANANTHAPADMANABAN
            SHRI.THAYYIB SHA P.S.

                    SRI. N.B. SUNIL NATH, GP

     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   06.07.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 33999 OF 2019
                              3




               P.V.KUNHIKRISHNAN, J.
             ===================
              WP(C) No. 33999 OF 2019
             ===================
          Dated this the 6th day of July 2021


                     JUDGMENT

The learned counsel for the petitioner submitted that,

the prayers in the writ petition are infructuous. Therefore,

the writ petition is dismissed as infructuous.

(Sd/-) P.V.KUNHIKRISHNAN JUDGE LU WP(C) NO. 33999 OF 2019

APPENDIX OF WP(C) 33999/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 18.11.2019 ENTERED INTO BETWEEN M/S.K.V.JOSEPH AND SONS PRIVATE LTD,AND THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 1.3.20109 IN WP(C)NO.3244/2010.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 27.1.2017 IN WP(C)NO.2861/2017 PASSED BY THIS HON'BLE COURT.

EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 8.12.2019 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE RECEIPT ISSUED BY THE POLICE STATION,KUMALI DATED 8.12.2019.

EXHIBIT P6 TRUE COPY OF THE ONLINE APPLICATION NO.240113 DATED 13.12.2019

EXHIBIT P6(a) TRUE COPY OF THE ONLINE APPLICATION NO.240618 DATED 17.12.2019

EXHIBIT P6(b) TRUE COPY OF THE ONLINE APPLICATION NO.240621 DATED 17.12.2019

EXHIBIT P6(c) TRUE COPY OF THE ONLINE APPLICATION NO.240623 DATED 17.12.2019 WP(C) NO. 33999 OF 2019

EXHIBIT P6(d) TRUE COPY OF THE ONLINE APPLICATION NO.240625 DATED 17.12.2019

EXHIBIT P6(e) TRUE COPY OF THE ONLINE APPLICATION NO.240626 DATED 17.12.2019

EXHIBIT P6(f) TRUE COPY OF THE ONLINE APPLICATION NO.240628 DATED 17.12.2019

// True Copy //

PA to Judge

 
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