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Sarada Vijayan vs The Station House Officer
2021 Latest Caselaw 13917 Ker

Citation : 2021 Latest Caselaw 13917 Ker
Judgement Date : 6 July, 2021

Kerala High Court
Sarada Vijayan vs The Station House Officer on 6 July, 2021
WP(C) NO. 25087 OF 2019                   1



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 6TH DAY OF JULY 2021 / 15TH ASHADHA, 1943
                            WP(C) NO. 25087 OF 2019
PETITIONER/S:

              SARADA VIJAYAN
              AGED 76 YEARS
              W/O. LATE K.G. VIJAYAN, KARTHIKA, 41/1259,
              PADIVATTOM, EDAPPALLY, ERNAKULAM, PRESENTLY
              RESIDING AT 34/694A, S.R.A. 29C, JNASWER LINE,
              MASJID ROAD, PUTHUKALAVATTOM, ELAMAKKARA,
              ERNAKULAM DISTRICT.

              BY ADVS.
              GEORGE SEBASTIAN
              SRI.DHANESH MATHEW MANJOORAN



RESPONDENT/S:

      1       THE STATION HOUSE OFFICER
              PALARIVATTOM POLICE STATION, ERNAKULAM 682 025.

      2       MANOJ VIJAYAN,
              S/O. LATE K.G. VIJAYAN, KARTHIKA 41/1259,
              PADIVATTOM, EDAPPALLY, ERNAKULAM 682 024.

      3       CHITRA MANOJ,
              W/O. MANOJ VIJAYAN, KARTHIKA, 41/1259, PADIVATTOM,
              EDAPPALLY, ERNAKULAM 682 024.

              SRI.N.B.SUNIL NATH, GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.07.2021,          THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 25087 OF 2019               2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No.25087 of 2019
                     --------------------------------------
                 Dated this the 6th day of July, 2021


                               JUDGMENT

The learned counsel for the petitioner submitted that

the matter is infructuous.

Therefore, the writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 25087/2019

PETITIONER ANNEXURE

EXHIBIT P1 A TRUE COPY OF THE ORDER DATED 7.8.2019 PASSED BY TH MAINTENANCE TRIBUNAL FOR THE MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS.

EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION DATED 2.9.2019 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P3 A TRUE COPY OF THE RECEIPT DATED 2.9.2019 ISSUED FROM THE PALARIVATTOM POLICE STATION.

 
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