Sreedevi P.S vs The Aroor Village Panchayat
2021 Latest Caselaw 13853 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
       FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                         WP(C) NO. 2216 OF 2015


PETITIONER :



          SREEDEVI P.S.,
          AGED 46 YEARS,
          W/O.MOHANDAS, PERUPARAMBIL HOUSE,
          AROOR P.O. 688 534, CHERTHALA TALUK,
          ALAPPUZHA DISTRICT.

          BY ADVS.
          DR.V.N.SANKARJEE
          SRI.V.N.MADHUSUDANAN
          SRI.PRATHAP. S.R.K.
          SRI.S.SIDHARDHAN
          SMT.R.UDAYA JYOTHI



RESPONDENTS :

          THE AROOR VILLAGE PANCHAYAT,
          REPRESENTED BY ITS SECRETARY,
          AROOR-688 534, CHERTHALA TALUK,
          ALAPPUZHA DISTRICT.

          BY ADV SRI.J.OM PRAKASH



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2216 OF 2015
                                    2




                              JUDGMENT

The learned counsel for the petitioner submitted that the

matter has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM