Cochin Contractors vs Manjapra Grama Panchayath
2021 Latest Caselaw 13741 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    FRIDAY, THE 2ND DAY OF JULY 2021 / 11TH ASHADHA, 1943
                      WP(C) NO. 10616 OF 2015
PETITIONER:

             COCHIN CONTRACTORS
             AGED 40 YEARS
             HMT ROAD,KALAMASSERY,ERNAKULAM DISTRICT,REPRESENTED
             BY ITS MANAGING PARTNER BINOY
             K.THOMAS,S/O.THOMAS,KOCHUPLAKKAL
             HOUSE,ASHARIKKADU.P.O,MULAYATH VILLAGE,THRISSUR
             TALUK,THRISSUR DISTRICT.

             BY ADV SRI.P.M.ZIRAJ

RESPONDENT:

    1        MANJAPRA GRAMA PANCHAYATH
             MANJAPRA.P.O,PIN-683581,ERNAKULAM
             DISTRICT,REPRESENTED BY ITS SECRETARY.
    2        THE SECRETARY
             MANJAPRA GRAMA
             PANCHAYATH,MANJAPRA.P.O,PIN:683581,ERNAKULAM
             DISTRICT.

             BY ADV DR.GEORGE ABRAHAM

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.10616 OF 2015           2




                           JUDGMENT

Dated this the 2nd day of July 2021

Learned counsel for the petitioner submits that the matter has

become infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE SMF

APPENDIX OF WP(C) 10616/2015

PETITIONER'S ANNEXURE

EXHBIT P1 EXT.P1 TRUE COPY OF THE WORK ORDER ISSUED BY THE SOMA ENTERPRISES LIMITED TO THE PETITIONER DATED 12.11.2013 EXHBIT P2 EXT.P2 TRUE COPY OF THE AGREEMENT EXECUTED BETWEEN THE PETITIONER AND SAID MR.JOSE ALIAS JOSEPH DATED 19.11.2013 EXHBIT P2(A) EXT.P2(A) TRUE ENGLISH TRANSLATION OF EXHIBIT P2 EXHBIT P3 EXT.P3 TRUE COPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICER,MANJAPRA VILLAGE,DATED 21.11.2013 EXHBIT P3(A) EXT.P3(A) TRUE ENGLISH TRANSLATION OF EXT.P3 EXHBIT P4 EXT.P4 TRUE COPY OF THE CONSENT TO ESTABLISH ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 7.1.2014 EXHBIT P5 EXT.P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT DATED 22.11.2013 EXHBIT P5(A) EXT.P5(A) TRUE ENGLISH TRANSLATION OF EXHIBIT P5 EXHBIT P6 EXT.P6 TRUE COPY OF THE RECEIPT ISSUED BY THE SECOND RESPONDENT TO THE PETITIONER DATED 22.11.2013 EXHBIT P7 EXT.P7 TRUE COPY OF THE REMINDER DATED 6.1.2014 SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT EXHBIT P7(A) EXT.P7(A) TRUE ENGLISH TRANSLATION OF EXHIBIT P7.

EXHBIT P8 EXT.P8 TRUE COPY OF THE COUNTER AFFIDAVIT SUBMITTED BY THE SECOND RESPONDENT DATED 14.2.2014 IN WP(C)3078/2014 EXHBIT P9 EXT.P9 TRUE COPY OF THE REPLY AFFIDAVIT SUBMITTED BY THE PETITIONER IN WP(C)3078/2014 DATED 17.2.2014 EXHBIT P10 EXT.P10 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 7.3.2014

IN WP(C)3078/2014 EXHBIT P11 EXT.P11 TRUE COPY OF THE DECISION OF PANCHAYATH COMMITTEE DATED 13.8.2014 EXHBIT P12 EXT.P12 TRUE COPY OF HE SAID PROCEEDINGS OF SECOND RESPONDENT DATED 19.6.2014 EXHBIT P13 EXT.P13 TRUE COPY OF THE CONSENT OT OPERATE ISSUED KERALA POLLULION CONTROL BOARD ALSO ISSUED CONSENT TO OPERATE DATED 25.8.2014 EXHBIT P14 EXT.P14 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE PRIMARY HEALTH CENTRE,MANJAPRA DATED 14.7.2014 EXHBIT P15 EXT.P15 TRUE COPY OF THE JUDGMENT OF THE DIVISION BENCH OF THIS HONOURABLE COURT DATED 15.12.2014 IN WRIT APPEAL NO.1493/2014 IN WPC 3078/2014 EXHBIT P16 EXT.P16 TRUE COPY OF THE SAID COMMUNICATION ISSUED BY THE SECOND RESPONDENT TO THE ENVIRONMENTAL ENGINEER,POLLUTION CONTROL BOARD,ERNAKULAM DATED 23.12.2014 EXHBIT P17 EXT.P17 TRUE COPY OF SAID REPORT DATED 30.1.2015 SUBMITTED BY THE ENVIRONMENTAL ENGINEER,POLLUTION CONTROL BOARD,ERNAKULAM. EXHBIT P18 EXT.P18 TRUE COPY OF THE MINUTES OF THE MEETING OF MANJAPRA GRAMA PANCHAYATH HELD ON 16.2.2015 EXHBIT P19 EXT.P19 TRUE COPY OF ORDER OF THE SECOND RESPONDENT DATED 21.2.2015 EXHBIT P20 EXT.P20 TRUE ENGLISH TRANSLATION OF EXHIBIT P19.

//TRUE COPY//

PA TO JUDGE