Augustine vs The District Collector
2021 Latest Caselaw 13671 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                         WP(C) NO. 277 OF 2017
PETITIONER :

            AUGUSTINE
            AGED 56 YEARS, AGED 56 YEARS,
            S/O.LATE JOSEPH, VALAYIL PUTHENPURA HOUSE,
            MEVELLOOR, VELLOOR, KOTTAYAM DISTRICT.

            BY ADVS.
            SRI.GEORGE SEBASTIAN
            SRI.SIJO PATHAPARAMBIL JOSEPH
            ADV.ARUN ABRAHAM



RESPONDENTS :

    1       THE DISTRICT COLLECTOR,
            KOTTAYAM - 686 001.

    2       THE REVENUE DIVISIONAL OFFICER,
            PALA - 686 575.

    3       THE VILLAGE OFFICER,
            VELLOOR - 686 501.

    4       THE LOCAL LEVEL MONITORING COMMITTEE
            (LLMC) OF THE VELLOOR GRAMA PANCHAYATH,
            CONSTITUTED UNDER ACT 28 OF 2008,
            REPRESENTED BY THE AGRICULTURAL OFFICER,
            VELLOOR, MEVALLOOR P.O.,
            KOTTAYAM DISTRICT - 686 001.

    5       THE DISTRICT GEOLOGIST,
            OFFICE OF THE DEPARTMENT OF MINING AND GEOLOGY,
            DISTRICT OFFICE, KOTTAYAM - 686 001.

    6       THE ENVIRONMENTAL ENGINEER,
            THE KERALA STATE POLLUTION CONTROL BOARD,
            DISTRICT OFFICE, KOTTAYAM - 686 001.

    7       THE VELLOOR GRAMA PANCHAYATH,
 WP(C) NO. 277 OF 2017
                                2

          REPRESENTED BY ITS SECRETARY,
          VELLOOR, VAIKKOM TALUK,
          KOTTAYAM DISTRICT - 686 001.

    8     THE SECRETARY,
          VELLOOR GRAMA PANCHAYATH,
          VELLOOR, VAIKKOM TALUK,
          KOTTAYAM DISTRICT - 686 001.

    9     GOPAKUMAR K.,
          S/O.KRISHNAN NAIR, MUKKATH HOUSE,
          GOKULAM, MEVELLOOR, VELLOOR,
          VAIKKOM TALUK, KOTTAYAM DISTRICT.

          BY ADVS.
          SRI.P.P.JACOB
          SRI.SAJI KURIACHAN

          BY GOVT.PLEADER ADV.POOJA SURENDRAN



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 277 OF 2017
                                   3




                              JUDGMENT

The learned counsel for the petitioner submitted that he does

not wish to pursue the matter any further and seeks permission to

withdraw the writ petition.

In view of the above submission, this writ petition is

dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM