Balachandran vs The Corporation Of Kochi
2021 Latest Caselaw 13669 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                        WP(C) NO. 17377 OF 2017
PETITIONER :

            BALACHANDRAN,
            AGED 46 YEARS, S/O. BHASKARAN,
            VEGETABLE MERCHANT, RESIDING AT DOOR NO.5/805,
            GUJARATHI ROAD, MATTANCHERRY,
            KOCHI - 682 002

            BY ADVS.
            SRI.G.HARIHARAN
            SRI.PRAVEEN.H.



RESPONDENTS :

    1       THE CORPORATION OF KOCHI,
            BOAT JETTY, ERNAKULAM - 682 011,
            REPRESENTED BY ITS SECRETARY

    2       THE ASSISTANT EXECUTIVE ENGINEER,
            CORPORATION OF COCHIN, ZONAL OFFICE,
            FORT KOCHI - 682 001

    3       THE REVENUE DIVISIONAL OFFICER,
            FORT KOCHI - 682 001

    4       THE ASSISTANT COMMISSIONER OF POLICE
            MATTANCHERRY, KOCHI - 682 002

    5       THE KALPA TARU CO-OPERATIVE HOUSING SOCIETY LTD.,
            6/2180, GUJARATHI ROAD, COCHIN - 682 002,
            MATTANCHERRY VILLAGE, KOCHI TALUK,
            REPRESENTED BY ITS PRESIDENT MR.MADHUSUDAN GUPTA,
            AGED 42 YEARS, S/O. SRINIVASA GUPTA, 8/2270, LALAN
            ROAD, MATTANCHERRY VILLAGE, KOCHI TALUK
 WP(C) NO. 17377 OF 2017
                                2



    6     THE TAHSILDAR
          KOCHI TALUK, KOCHI - 682 001

          BY ADVS.
          SRI.JIBU P.THOMAS, SC, COCHIN CORPORATION
          SRI.SAIBY JOSE KIDANGOOR



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17377 OF 2017
                                    3



                              JUDGMENT

The learned counsel for the 5th respondent submits that

the building involved in this writ petition has already been demolished

during the pendency of this writ petition. In view of the aforesaid

submission, this writ petition has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM