Fathima vs The Secretary, Local Self Govt. ...
2021 Latest Caselaw 13668 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                   WP(C) NO. 15437 OF 2013
PETITIONER:

          FATHIMA
          FATHIMA MANZIL,
          KARUKONAM,
          KULATHINKARA ROAD, POTHENCODE POST,
          THIRUVANATHAPURAM DISTRICT.


          BY ADVS.
          SRI.B.KRISHNA MANI
          SRI.D.KESAVAN NAIR


RESPONDENTS:

    1     THE SECRETARY,
          LOCAL SELF GOVERNMENT INSTITUTIONS
          GOVERNMENT OF KERALA,
          THIRUVANANTHAPURAM-695 001.
    2     THE DIRECTOR OF PANCHAYATHS
          GOVERNMENT OF KERALA,
          THIRUVANANTHAPURAM-695 001.
    3     THE SECRETARY
          VEMBAYAM GRAMA PANCHAYAT,
          VEMBAYAM, KONCHIRA P.O.,
          THIRUVANANTHAPURAM DISTRICT-695 615.
    4     SALAHUDEEN
          MEMBER, VEMBAYAM GRAMA PANCHAYAT,
          KONCHIRA P.O.,
          THIRUVANANTHAPURAM DISTRICT-695 615.
 W.P.(C) No.15437/13              -:2:-


     5      SAJI
            KULANTHINKARA HOUSE,
            KULATHINKARA ROAD,
            KAROORKONAM, POTHENCODE POST,
            THIRUVANANTHAPURAM DISTRICT.




            BY ADV SRI.M.SREEKUMAR
            ADV.POOJA SURENDRAN, GOVT. PLEADER


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.15437/13               -:3:-




                             JUDGMENT

Dated this the 1st day of July, 2021

It is seen from the record of the proceedings in this case

that even though this Court had directed fresh steps to be taken

to serve notice upon the 5th respondent on 3.10.2013, till date no

steps have been taken. In such circumstances, this writ petition

is dismissed for default.

Sd/-

                                      BECHU KURIAN THOMAS
                                             JUDGE
vps

                        /True Copy/                      PS to Judge