Akhil.M vs The Kerala State Road Transport ...
2021 Latest Caselaw 13653 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                       WP(C) NO. 21609 OF 2015
PETITIONER:

            AKHIL.M
            AGED 25 YEARS
            MALAPPURAM DISTRICT.

            BY ADV SRI.T.R.RAJAN



RESPONDENTS:

    1       THE KERALA STATE ROAD TRANSPORT CORPORATION BHAVAN,
            THIRUVANANTHAPURAM REPRESENTED BY ITS MANAGING
            DIRECTOR, PIN - 695 001.

    2       THE KERALA PUBLIC SERVICE COMMISSION, OFFICE OF THE
            PUBLIC SERVICE COMMISSION, HEAD OFFICE,
            THIRUVANANTHAPURAM , REPRESENTED BY ITS SECRETARY,
            PIN - 695 004.

            BY ADVS.
            SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT
            CORPORATION
            SRI.P.C.SASIDHARAN, SC, KPSC
            SRI.P.C.SASIDHARAN, SC, KPSC



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21609 OF 2015
                                2


                            JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE nak