Jayan vs The Sub Inspector Of Police
2021 Latest Caselaw 13652 Ker

WP(C) NO. 33788 OF 2019                     1




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                              WP(C) NO. 33788 OF 2019
PETITIONER/S:
           JAYAN,
           AGED 39 YEARS
           S/O.VASUDEVAN, PALLIKATTIL HOUSE, MALAKKA DESOM,
           MANALITHARA VILLAGE, THRISSUR.

               BY ADVS.
               A.X.VARGHESE
               SRI.A.V.JOJO


RESPONDENT/S:

      1        THE SUB INSPECTOR OF POLICE,
               WADAKKANCHERY POLICE STATION, THRISSUR, PIN- 680582.

      2        GEORGE,
               KALLEL HOUSE, MANALITHARA P.O., KIZHAKKEKARA, THRISSUR,
               PIN- 680589.

      3        SHAJAN,
               S/O.SUBRAN, ACHINGATTIL HOUSE, THEKKUMKARA P.O., THRISSUR-
               680589.

      4        SUKUMARAN,
               S/O.BALAN, MULLATH HOUSE, MANALITHARA P.O., MALAKKA,
               THRISSUR- 680589.

      5        RADHAKRISHNAN,
               PANDARATHIL HOUSE, MANALITHARA P.O., MALAKKA, THRISSUR-
               680589.

               BY ADV SRI.C.A.CHACKO

OTHER PRESENT:

               SRI.N.B.SUNIL NATH, GP


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.07.2021, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     P.V.KUNHIKRISHNAN, J
              --------------------------------------------
                  W.P.(C.) No.33788 of 2019
                 --------------------------------------
             Dated this the 1st day of July, 2021


                           JUDGMENT

The counsel for the petitioner submitted that he is not

pressing the writ petition.

Therefore, this writ petition is dismissed as not pressed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS APPENDIX OF WP(C) 33788/2019

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE SALE DEED BEARING NO.3036/1/2018 OF S.R.O.WADAKKACHERY DATED 24.11.2018.

EXHIBIT P2 TRUE COPY OF THE BUILDING PERMIT DATED 04.12.2019.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 07.12.2019.

EXHIBIT P4 TRUE COPY OF THE RECEIPT DATED 09.12.2019.