K.Balakrishnan vs Joint Registrar Of Co-Operative ...
2021 Latest Caselaw 13650 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
         THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                        WP(C) NO. 24506 OF 2014
PETITIONER/S:

             K.BALAKRISHNAN
             AGED 65 YEARS
             S/O. MADHAVAN NAIR, KADAMULLI HOUSE, MANISSERI P.O.,
             PALLAKKAD DISTRICT.

             BY ADVS.
             SRI.SANTHEEP ANKARATH
             SRI.Y.JAFAR KHAN



RESPONDENT/S:

     1       JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
             PALAKKAD-678001.

     2       THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
             REPRESENTED BY ITS SECRETARY, THIRUVANANTHAPURAM-695001.

     3       OTTAPALAM CO-OPERATIVE MARKEING SOCIETY LTD. NO. P.526
             OTTAPALAM, PALAKKAD DISTRICT, PIN-679101, REPRESENTED BY
             ITS SECRETARY.

             BY ADV SRI.P.C.SASIDHARAN



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24506 OF 2014
                                   2



                           JUDGMENT

Non payment of terminal benefits by the Co-operative

Society has been challenged in this writ petition on various

grounds.

The petitioner has an alternative remedy to claim the relief

as noticed above. The petitioner is relegated to avail the remedy

under Section 69 of the Kerala Co-operative Societies Rules. In

case the petitioner avails the remedy within a period of forty five

days from the date of receipt of a copy of this judgment, the

objection qua the limitation would not be taken.

Sd/-

sab AMIT RAWAL JUDGE WP(C) NO. 24506 OF 2014

APPENDIX OF WP(C) 24506/2014

PETITIONER ANNEXURE

EXHIBIT P1- TRUE COPY OF THE REPRESENTATION DATED 5-5-2014 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P2- TRUE COPY OF STATEMENT NO. 06/2014-15-90 DATED 09-06-2014 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P3- TRUE COPY OF THE REPRESENTATION DATED 26-5-2014 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.