Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Manager vs State Of Kerala
2021 Latest Caselaw 13648 Ker

Citation : 2021 Latest Caselaw 13648 Ker
Judgement Date : 1 July, 2021

Kerala High Court
The Manager vs State Of Kerala on 1 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                       WP(C) NO. 25455 OF 2014


PETITIONER:

            THE MANAGER
            CANOSSIAN CORPORATE MANAGEMENT OF SCHOOLS,
            ST.JOSEPH'S CONVENT, ALAPPUZHA.

            BY ADVS.
            SRI.V.A.MUHAMMED
            SRI.V.RAJASEKHARAN NAIR



RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
            EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-
            695001.

    2       THE DIRECTOR OF PUBLIC INSTRUCTIONS
            JAGATHY, THIRUVANANTHAPURAM-695014.

            SRI. P.M.MANOJ - SR.GP



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25455 OF 2014

                              2


                           JUDGMENT

When this matter was called today, the learned counsel

for the parties are ad idem that the issues in this case have

already been decided by this Court affirmatively.

In the afore circumstances, I close this writ petition

without any further orders.

Sd/- DEVAN RAMACHANDRAN JUDGE STU WP(C) NO. 25455 OF 2014

APPENDIX OF WP(C) 25455/2014

PETITIONER ANNEXURE

EXHIBIT P1: TRUE COPY OF THE G.O.(P)NO.313/2013/G.EDN. DATED 29.11.2013 OF THE GOVERNMENT.

EXHIBIT P2: TRUE COPY OF THE G.O.(P)NO.124/2014/G.EDN. DATED 4.7.2014 OF THE GOVERNMENT.

EXHIBIT P2(A): TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P2.

EXHIBIT P3: TRUE COPY OF THE G.O.(P)NO.154/2014/G.EDN. DATED 11.8.2014 OF THE GOVERNMENT.

EXHIBIT P4: TRUE COPY OF THE G.O.(P)NO.199/2011/G.EDN. DATED 1.10.2011 OF THE GOVERNMENT.

EXHIBIT P5: TRUE COPY OF THE LETTER NO.47002/J2/2014/G.EDN. DATED 26.8.2014 OF THE GOVERNMENT.

EXHIBIT P5(A): TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P5.

EXHIBIT P6: TRUE COPY OF LETTER NO.60930/J2/2011/G.EDN. DATED 25.10.2011 OF THE GOVERNMENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter