Zeenathu vs Muhammed Kunju
2021 Latest Caselaw 13582 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                        TR.P(C) NO. 399 OF 2019
AGAINST THE ORDER/JUDGMENT IN OP 1499/2013 OF FAMILY COURT, CHAVARA,
                                   KOLLAM
PETITIONER/S:

     1       ZEENATHU
             AGED 44 YEARS
             D/O SUHADABEEVI, RESIDING AT VILAYILVEEDU, MULLIKKALA
             MURI, THEVALAKKARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM
             DISTRICT, PIN-690 524.

     2       MUHSINA MOL,
             AGED 22 YEARS
             D/O MUHAMMED KUNJU, RESIDING AT VILAYILVEEDU, MULLIKKALA
             MURI, THEVALAKKARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM
             DISTRICT, PIN-690 524.

     3       THAMANNA MOL,
             AGED 9 YEARS
             D/O MUHAMMED KUNJU, RESIDING AT VILAYILVEEDU, MULLIKKALA
             MURI, THEVALAKKARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM
             DISTRICT, PIN-690 524. MINOR, REPRESENTED BY HER MORTHER
             AND NATURAL GUARDIAN ZEENATHU D/O SUHADA BEEVI, FIRST
             PETITIONER

             BY ADVS.
             G.SIVASANKAR
             SRI.A.JANI(KOLLAM)
             SMT.L.JYOTHY KUMARI
             SMT.N.RAJI



RESPONDENT/S:

     1       MUHAMMED KUNJU
             AGED 54 YEARS
             S/O ABDUL LATHEEF, FROM VILAYIL, MULLIKKALA MURI,
             THEVALAKKARA VILLAGE, KARUNAGAPPALLY THALUK, NOW RESIDING
             AT MUMTHASMANSIL, KARALIMUKKU, SASTHAMCOTTA, KOLLAM,
 TR.P(C) NO. 399 OF 2019
                                       2

            DISTRICT, PIN-690 521.

       2    ARIFA BEEVI,
            AGED 61 YEARS
            D/O ABDUL LATHEEF, FROM VILAYIL, MULLIKKALA MURI,
            THEVALAKKARA VILLAGE, KARUNAGAPPALLY THALUK, NOW RESIDING
            AT MUMTHASMANSIL, KARALIMUKKU, SASTHAMCOTTA, KOLLAM
            DISTRICT ,PIN-690 521.

            BY ADV SRI.P.V.DILEEP



THIS   TRANSFER   PETITION   (CIVIL)       HAVING   COME   UP   FOR   ADMISSION   ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 399 OF 2019
                                      3



                                  JUDGMENT

Dated this the 1st day of July, 2021

Learned counsel appearing for the petitioner and the 2nd

respondent submits that the parties have settled their disputes. This

is recorded and the transfer petition is closed.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 399 OF 2019

APPENDIX OF TR.P(C) 399/2019

PETITIONER ANNEXURE

EXHIBIT P1 COPY OF ORIGINAL PETITION NO 1499 OF 2013 PENDING BEFORE FAMILY COURT, CHAVARA

EXHIBIT P2 COPY OF COUNTER CLAIM AND WRITTEN STATEMENT SUBMITTED BY RESPONDENTS IN EXHIBIT P1.

EXHIBIT P3 PROCEEDINGS SHEET IN EXHIBIT P1