Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C.Kannan vs The Registrar Of Co-Operative ...
2021 Latest Caselaw 13560 Ker

Citation : 2021 Latest Caselaw 13560 Ker
Judgement Date : 1 July, 2021

Kerala High Court
C.Kannan vs The Registrar Of Co-Operative ... on 1 July, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         THURSDAY, THE 1ST DAY OF JULY 2021 / 10TH ASHADHA, 1943
                          WP(C) NO. 760 OF 2015
PETITIONER/S:

             C.KANNAN
             SENIOR ACCOUNTANT, PALAKKAD DISTRICT CO-OPERATIVE BANK,
             P.B.NO.221, H.P.O.ROAD, SULTHANPET, PALAKKAD-678001.

             BY ADV SRI.P.N.MOHANAN



RESPONDENT/S:

     1       THE REGISTRAR OF CO-OPERATIVE SOCIETIES
             THIRUVANANTHAPURAM-695001.

     2       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
             PALAKKAD-678001.

     3       PALAKKAD DISTRICT CO-OPERATIVE BANK
             REPRESENTED BY ITS GENERAL MANAGER, P.B.NO.21,
             H.P.O.ROAD, SULTHANPET, PALAKKAD-678001.

             BY ADVS.
             GOVERNMENT PLEADER
             SRI.M.SASINDRAN, SC, PALAKKAD DIST.CO.OP.BANK



OTHER PRESENT:

             GP SRI B HARISH KUMAR



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 760 OF 2015
                                      2




                             JUDGMENT

Counsel for the petitioner submits that the petitioner has

retired on 30.4.2020 as Branch Manager and had also been

released all the retirement benefits. Thus the petitioner does not

press the writ petition and prays for closing of the writ petition.

The writ petition is ordered to be closed.

SD/-

sab AMIT RAWAL JUDGE WP(C) NO. 760 OF 2015

APPENDIX OF WP(C) 760/2015

PETITIONER ANNEXURE

EXHIBIT-P1: A TRUE COPY OF THE LETTER DATED 10.11.2014 OF THE THIRD RESPONDENT.

EXHIBIT-P2: A TRUE COPY OF THE ORDER OF THE SUPREME COURT IN SLP NO.31237/2013.

EXHIBIT-P3: A TRUE COPY OF THE INTERIM ORDER DATED 22.9.14 IN W.A.NO.1291/14.

EXHIBIT-P4: A TRUE COPY OF THE RELEVANT PAGE OF THE SRO 733/2014.

EXHIBIT-P5: A TRUE COPY OF THE JUDGMENT DATED 9.12.2013 IN W.P.(C) NO.18999/2013.

EXHIBIT-P6: A TRUE COPY OF THE JUDGMENT DATED 11.12.2013 IN W.P.(C) NO.13940/13.

EXHIBIT-P7:A TRUE COPY OF THE JUDGMENT DATED 3.12.2013 IN W.P.(C) NO.25804/13.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter