Abdul Jabar P.A vs Hareesh M.H
2021 Latest Caselaw 829 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

         Con.Case(C).No.1995 OF 2020 IN WP(C). 21706/2020

   AGAINST THE JUDGMENT IN WP(C) 21706/2020(K) OF HIGH COURT OF
                      KERALA DATED 14/10/2020


PETITIONER/S:

                ABDUL JABAR P.A.
                AGED 66 YEARS
                S/O.ALI P.K. (LATE), PALLATH HOUSE, OPP. TKM LIBRARY,
                ALANGAD POST, KOTTAPPURAM, ERNAKULAM DIST. PIN 683 51

                BY ADV. SRI.AVANEESH KOYIKKARA

RESPONDENT/5TH RESPONDENT    :

                HAREESH M.H.,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
                TAHSILDAR, PARAVOOR,
                PARAVOOR TALUK OFFICE,
                1ST FLOOR, SUB REGISTRAR OFFICE,
                POLICE STATION ROAD,
                PARAVOOR POST,
                ERNAKULAM DIST., PIN 683 513



                SMT.G. RANJITA, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1995 OF 2020
IN WP(C). 21706/2020
                                              2




                              Cont. Case (C) No.1995 of 2020
                      --------------------------------------------------


                                      JUDGMENT

The learned counsel for the petitioner submits that the

direction contained in the judgment has been complied with. In the

light of the submission made by the learned counsel for the

petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

rkj Con.Case(C).No.1995 OF 2020 IN WP(C). 21706/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE P1 CERTIFIED COPY OF THE JUDGMENT IN WP(C).NO.21706/2020 DATED 14/10/2020 OF THIS HON'BLE COURT

ANNEXURE P2 THE TRUE COPY OF THE COVERING LETTER DATED 24/10/2020 WITH ACKNOWLEDGMENT CARD.