Shihab vs Vinod Raj
2021 Latest Caselaw 826 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

         Con.Case(C).No.2005 OF 2020 IN WP(C). 20375/2020

   AGAINST THE JUDGMENT IN WP(C) 20375/2020(V) OF HIGH COURT OF
                      KERALA DATED 30/09/2020


PETITIONER/S:

                SHIHAB,
                AGED 39 YEARS,
                S/O ABOOBACKER N K,
                NAREECKAMATTAM HOUSE,
                ASHAMANNOOR POST,
                ERNAKULAM DIST, PIN-683549.

                BY ADV. SRI.AVANEESH KOYIKKARA

RESPONDENT/5TH RESPONDENT :

                VINOD RAJ,
                (AGE AND FATHER'S NAME KNOWN TO THE PETITIONER)
                TAHSILDAR, KUNNATHUNAD,
                KUNNATHUNAD TALUK OFFICE,
                CIVIL STATION, PERUMBAVOOR,
                PERUMBAVOOR POST,
                ERNAKULAM DIST, PIN-683542.




                SMT.G.RANJITA, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2005 OF 2020
IN WP(C). 20375/2020
                                      2




                  Cont. Case (C) No.2005 of 2020
               --------------------------------------------------


                              JUDGMENT

This Contempt of Court Case is closed, without prejudice

to the right of the petitioner to challenge the order passed

pursuant to the direction issued by this Court.

Sd/-

P.B.SURESH KUMAR, JUDGE

rkj Con.Case(C).No.2005 OF 2020 IN WP(C). 20375/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE-1 CERTIFIED COPY OF THE JUDGMENT IN WPC NO.20375/2020 DATED 30/09/2020 OF THIS HON'BLE COURT.

ANNEXURE-2 THE TRUE COPY OF THE COVERING LETTER DATED 14/10/2020 WITH ACKNOWLEDGMENT CARD.