Against The Order/Judgment In ... vs By Advs
2021 Latest Caselaw 825 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

         Con.Case(C).No.2008 OF 2020 IN WP(C). 18844/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 18844/2020(E) OF HIGH COURT OF
                              KERALA


PETITIONER/PETITIONER

             MOHANAN.V
             AGED 47 YEARS
             S/O.P.V.GOVINDAN, JISHNU NIVAS,
             NEAR MAHADEVA TEMPLE, MATTANNUR, KANNUR DISTRICT.

             BY ADVS.
             SRI.ANIL GEORGE
             SRI.JOBY JACOB PULICKEKUDY

RESPONDENT/2ND RESPONDENT:

             RAMESH KOYILODAN
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER, THE
             EXECUTIVE ENGINEER,
             OFFICE OF THE EXECUTIVE ENGINEER,
             WATER SUPPLY DIVISION, KERALA WATER AUTHORITY, KANNUR
             - 670 001.

             R1 BY SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
             AUTHORITY

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                      2

Con.Case(C).No.2008 OF 2020 IN WP(C). 18844/2020




                             JUDGMENT

Dated this the 8th day of January 2021

The learned Standing Counsel, Sri.Benjamin

Paul, submits that payment is already made in

accordance with the judgment.

Accordingly, the Contempt Case is closed.

Sd/-

P.V.ASHA

JUDGE

hmh

Con.Case(C).No.2008 OF 2020 IN WP(C). 18844/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A TRUE PHOTOCOPY OF THE JUDGMENT DATED 01/10/2020 IN W.P.(C) NO.18844/2020.

RESPONDENT'S/S EXHIBITS: NIL