Ramachandra Prasad vs The Secretary
2021 Latest Caselaw 79 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                     WP(C).No.20896 OF 2020(J)


PETITIONER:

              RAMACHANDRA PRASAD
              AGED 64 YEARS
              S/O. KESAVAN,
              MALATHARA HOUSE,
              SEETHATHODE,
              RANNY,
              ATHANAMTHITTA

              BY ADV. SRI.O.D.SIVADAS

RESPONDENT:

              THE SECRETARY,
              REGIONAL TRANSPORT AUTHORITY
              PATHANAMTHITTA,
              PIN-689 645



              SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.20896 OF 2020

                                         2




                                 JUDGMENT

Dated this the 4th day of January 2021

The petitioner herein has submitted Exhibit P4

application for temporary permit. The grievance of the

petitioner is that, the application is not being taken

up for consideration.

Having considered the limited prayer sought by the

petitioner herein, I am inclined to dispose of the writ

petition itself with a direction to the first

respondent to place the application before the RTA for

consideration, as expeditiously as possible, at any

rate, within a period of one month from the date of

receipt of a copy of this judgment.

This writ petition is disposed of accordingly.

Sd/-

SUNIL THOMAS JUDGE

Jms //True Copy// P.A to Judge WP(C).No.20896 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE COPY OF THE PERMIT DATED 31.12.2012 ISSUED BY THE RESPONDENT

EXHIBIT P2 THE COPY OF THE RENEWAL APPLICATION DATED 25.09.2020 ALONG WITH COVERING LETTER SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT

EXHIBIT P3 THE COPY OF THE REPLACEMENT APPLICATION DATED 25.09.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT

EXHIBIT P4 THE COPY OF THE APPLICATION FOR TEMPORARY PERMIT DATED 25.09.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT

//True Copy// P.A to Judge