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Siri C.V vs The State Of Kerala
2021 Latest Caselaw 614 Ker

Citation : 2021 Latest Caselaw 614 Ker
Judgement Date : 7 January, 2021

Kerala High Court
Siri C.V vs The State Of Kerala on 7 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                        WP(C).No.405 OF 2021(A)


PETITIONER/S:

      1         SIRI C.V.
                AGED 13 YEARS
                D/O.SAVITHA.C.V,REPRESENTED BY HER MOTHER
                SAVITHA.C.V,CHERIYOORU
                VEEDU,TRICHAMBARAM,TALIPARAMBA-670141,
                KANNUR DISTRICT.

      2         YAKTHASREE KRISHNA.P,
                AGED 13 YEARS
                D/O LATHA.P.P,REPRESENTED BY HER MOTHER
                LATHA.P.P,'NAYANAM',KEEZHATTOOR,TALIPARAMBA-670141,
                KANNUR DISTRICT.

      3         ANAGHA.K,
                AGED 13 YEARS
                D/O PRAMEELA.K,REPRESENTED BY HER MOTHER
                PRAMEELA.K,KURUMATHUR,TALIPARAMBA-670141,
                KANNUR DISTRICT.

      4         ARCHANAJITH.M,
                AGED 13 YEARS
                D/O SREEJITH.M,MANAKKARA
                HOUSE,KARANTHUR.P.O,KOZHIKODE-673571.

      5         ANADHASREE.K.P,
                AGED 13 YEARS
                D/O UMESH.K.P,KIZHKKEPARAMBIL
                HOUSE,KUNNAMANGALAM.P.O, PANTHEERPADAM,
                KOZHIKODE-673571.

      6         ARCHANA.N.P,
                AGED 14 YEARS
                D/O SURESH.N.P,NEDUMPARAMTH HOUSE,MUTTANJERI.P.O,
                MADAVOOR,
                KOZHIKODE-673585.

      7         VIVEK.K.P,
                AGED 13 YEARS
                S/O MANOJ.K..P,KURUPPINKADANIPURAYIL HOUSE,
                VARIYITIAK,KUNNAMANGALAM,KOZHIKODE-673571.
 WP(C).No.405 OF 2021(A)

                                  2

      8         MALAVIKA RAJESH,
                AGED 13 YEARS
                D/O RAJESH.C.K,MELECHOORAKKADU HOUSE,
                KOLATHUR.P.O,(VIA)ATHOLI-673315,KOZHIKODE.

                BY ADV. SRI.C.DINESH

RESPONDENT/S:

      1         THE STATE OF KERALA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
                GENERAL EDUCATION DEPARTMENT,GOVERNMENT
                SECRETARIAT,TRIVANDRUM-695001.

      2         THE DIRECTOR,
                DIRECTORATE OF GENERAL EDUCATION,
                JAGATHI,THIRUVANANTHAPURAM-695014.

      3         CONTROLLER OF EXAMINATIONS,
                OFFFICE OF THE CONTROLLER OF EXAMINATIONS,
                PAREEKSHA BHAVAN,POOJAPURA,TRIVANDRUM-695001.

      4         THE REGIONAL DIRECTOR,
                NATIONAL INSTITUTE OF OPEN SCHOOLING,REGIONAL
                CENTRE,6TH FLOOR,KSHB BUILDING,PANAMPILLY NAGAR,
                KOCHI-682036.


OTHER PRESENT:

                GP- SMT. NISHA BOSE

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.405 OF 2021(A)

                                  3




                             JUDGMENT

Dated this the 7th day of January 2021

The learned Counsel for the petitioner submitted that the matter

is not pressed. Accordingly, the writ petition is dismissed as not

pressed.

Sd/

ANU SIVARAMAN

JUDGE

Jm/ WP(C).No.405 OF 2021(A)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTIFICATION BEARING NO.1 EX/H3/16235/2020/C.G.E.ISSUED BY THE 2ND AND 3RD RESPONDENTS.

EXHIBIT P2 TRUE COPY OF THE REPRESENTATOIN SUBMITTED BY THE 1ST PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL

EXHIBIT P2(A) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL

EXHIBIT P2(B) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 3RD PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL.

EXHIBIT P2(C) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 4TH PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL.

 
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