Jafar.P vs Manjeri Municipality
2021 Latest Caselaw 542 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                      WP(C).No.24913 OF 2020(L)


PETITIONER:
               JAFAR.P
               AGED 54 YEARS
               S/O.ABDULLA,
               POOZHIKUTHU HOUSE, BISMILLA ROAD,
               MELAKKAM, MANJERI, MALAPPURAM DISTRICT, PIN 676
               123.

               BY ADV. SRI.A.HAROON RASHEED

RESPONDENTS:

      1        MANJERI MUNICIPALITY
               REPRESENTED BY ITS SECRETARY,
               P.O.MANJERI, PIN 676 121.

      2        THE SECRETARY, MANJERI MUNCIPALITY,
               P.O.MANJERI, PIN-676 121.

      3        THE ELECTORL REGISTRATION OFFICE,
               MANJERI MUNICIPALITY, P.O.MANJERI, PIN-676 121.

      4        THE RETURNING OFFICER, MANJERI MUNICIPALITY,
               P.O.MANJERI, PIN-676 121.

      5        STATE ELECTION COMMISSIONER,
               THE KERALA STATE ELECTION COMMISSION,
               THIRUVANANTHAPURAM, PIN-695 001.

      6        THE DISTRICT COLLECTOR,
               CIVIL STATION, HPHILL, MALAPPURAM DISTRICT, PIN-676
               517.

      7        STATE OF KERALA,
               REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LOCAL
               SELF GOVERNMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

      8        RAVEENDRAN,
               AGED 50 YEARS
               S/O.CHERUNNI, MELEPALAKKATHODI HOUSE, NEAR BLOSSOM
               PUBLIC SCHOOL, CHERANI, THRIKKALANGODE, PIN-676123.
       9     PUSHPALATHA.M.P.
            AGED 45 YEARS
            W/O.RAVEENDRAN. MELEPALAKKATHODI HOUSE, NEAR
            BLOSSOM PUBLIC SCHOOL, CHERANI, THRIKKALANGODE,
            PIN-676 123.

      10    VINEESH.M.P.
            AGED 25 YEARS
            S/O.RAVEENDRAN. MELEPALAKKATHODI HOUSE, NEAR
            BLOSSOM PUBLIC SCHOOL, CHERANI, THRIKKALANGODE,
            PIN-676 123.

      11    HAREESH.M.P.
            AGED 25 YEARS
            S/O.RAVEENDRAN. MELEPALAKKATHODI HOUSE, NEAR
            BLOSSOM PUBLIC SCHOOL, CHERANI, THRIKKALANGODE,
            PIN-676 123.

      12    SURESH.P.,
            AGED 43 YEARS
            S/O.RADHAKRISHNAN, PUTHENVEEDU HOUSE, SCHOOL ROAD,
            MELAKKAM, PIN-676 123.

            R1 BY ADV. SRI.R.RANJITH (MANJERI)


            K J MANURAJ GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 24913/2020



                               JUDGMENT

Dated this the 7th day of January 2021

The learned counsel for the petitioner submits

that the petitioner is not interested in pursuing

the matter further. The said submission is

recorded and the writ petition is accordingly,

dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE SAS WPC 24913/2020 APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICES FOR HEARING ISSUED TO THE OBJECTOR DATED 26.08.2020.

EXHIBIT P2 TRUE COPY OF SUPPLEMENTARY VOTERS LIST PUBLISHED ON 10.11.2020 PERTAINING TO WARD NO.9, THADATHIKUZHI OF MANJERI.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER BEFORE THE 6TH RESPONDENT DATED 12.11.2020.