Kerala High Court
Mohanan Nair K vs The Chief Managing Director on 7 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942
WP(C).No.21245 OF 2020(E)
PETITIONERS:
1 MOHANAN NAIR K.
AGED 56 YEARS
PULIPRA VEEDU, PUTHENCHANTHA P.O, VALLIKUNNAM,
ALAPPUZHA-690 501.
2 C. BOSE,
S/O. CHARLES, ABHILASH BHAVANAM, THEKKUMURI,
KIZHAKKEKKALLADA, KOLLAM.
3 SATHEESH KUMAR P,
S/O. PARAMESWARAN P, CHARUVILA PUTHENVEEDU,
NEDUVATHOOR, NEELESWARAM P.O, KOLLAM.
4 SUNIL KUMAR S,
S/O. SUDHAKARAN P, MOLU BHAVAN, VADAKKUM BHAGOM,
CHAVARA SOUTH,KOLLAM.
5 JAYAPRASAD T,
S/O. THENKAPPAN PILLAI, KALATHIVILA, MUTHUPILAKKADU
WEST, PORUVAZHY P.O, KOLLAM.
6 ALEXANDER JACOB,
S/O. C. JACOB, KALLUVILA PADINJATTATHIL, PALAMUKKU,
KANNALLOOR P.O, THRIKKOVILVATTOM, KOLLAM.
7 HARILAL G,
S/O. GOPINATHAN, SREEMAHADEV, MULAVANA P.O, KUNDRA,
KOLLAM.
8 R. SANTHOSH,
S/O. K. RAGHAVAN, LATHIKA K. RAGHAVAN, LATHIKA
SADANAM, AVANEESWARAM R S P.O, KOLLAM.
9 ALEXANDER P.K,
S/O. KOCHUMMAN C, PACHANKULATH VEEDU, PANAVELIL P.O,
KOLLAM.
10 GOPALAKRISHNA PILLAI G,
S/O. GOPINATHAN PILLAI, ARYA BHAVAN, KOKKAD P.O,
KOLLAM.
WP(C) Nos.21245 & 21283/2020
2
11 SUNIL ABRAHAM,
S/O. ABRAHAM, THAVARCOAT, PADINJATTATHIL VEEDU,
KOTTAVATTOM P.O, KOLLAM.
12 BABURAJAN PILLAI,
S/O. KUNJAN PILLAI, SREEJA BHAVAN, IRUMPANANGAD
P.O, KOLLAM.
13 RAVEENDRAN PILLAI P,
S/O. PARAMESHWARAN PILLAI, RESHMA BHAVAN, VAIKKAL
P.O,KOLLAM.
14 SUNIL KUMAR,
S/O. SUDHAKARAN PILLAI, ALEMKODE PUTHENVILA ,
PADINJATTATHIL VEEDU, KOOTTUKKAL P.O, KOLLAM.
15 BAIJU,
S/O. VASUDEVAN, KATTIDATHIL VEEDU, ARIPPA,
CHOZIYAKKODE P.O,KOLLAM.
16 SUBI R,
W/O. BINU, CHARUVILA VEEDU, THOLIUMBA BHAGAM,
CHITHARA P.O, KOLLAM.
17 K. SASIKUMAR,
S/O. KRISHNAPILLAI, AMAL VIHAR, EDAVATTOM,
KARUVELIL P.O, KOLLAM.
18 JOHNSON,
S/O. PHILIP, PUTHAN BANGLAV, KARIMTHOTTUVA P.O,
KUNNATHOOR EAST, KOLLAM.
19 SASIKUMAR K,
MAYOOR NIVAS, SRP MARKET P.O,KOLLAM.
20 P.K. PREMA RAJ,
S/O. VASUNDARAN, BABU MANDIRAM, MUKKUD P.O, KOLLAM.
21 RADHAKRISHNAN NAIR J,
S/O. JANARDHANAN NAIR, PELLATHU VADAKKATHIL,
PUTHANAMBALAM P.O, IVARKALA SOUTH, KOLLAM.
22 M. AJAYAKUMAR,
S/O. MURALEEDHARAN PILLAI R, AJAYA BHAVANAM,
KARUVELIP .O, KOLLAM.
23 Y. THOMAS,
MAVILA PUTHENVEEDU, MARANADU P.O, PAVITHRESWARAM,
KOLLAM-691505
WP(C) Nos.21245 & 21283/2020
3
24 G. BABU,
KOTTOORPUTHENVEEDU, MADAPPALLY, MUKUNDAPURAM,
CHAVARA, KOLLAM-691 585
25 RAVINDRAN PILLAI N,
NANDANAM, KADUVINAL P.O, VALLIKUNNAM, ALAPPUZHA-690
501.
26 THULASEEDHARAN PILLAI K,
MINNARAM, NJAKKANAL P.O, OACHIRA, KOLLAM-690 526
27 MOHANAN PILLAI T,
KODIYATTUVADAKKATHIL, ANAYADI P.O, SOORANAD NORTH,
KOLLAM-690 561
28 CHANDRAN PILLAI B,
ANJALI NIVAS, PUTHENCHANTHA P.O, VALLIKUNNAM,
ALAPPUZHA-690 501
29 SREEKUMAR,
VALLIYATHU, SASTHAMKOTTA, MYNAGAPALLY, VENGA,
KOLLAM-690 521
30 RAVEENDRAN PILLAI,
PANAYILPUTHENVEEDU, KOTTAKKAKOM ,PERINAD
P.O,THRIKKADAVOOR, KOLLAM-691 601.
31 JOHN K. J,
RINO BHAVANAM, NJAKKANAL P.O, OACHIRA, ALAPPUZHA-
690 533
32 RAMAKRISHNA PILLAI C,
THAMARASSERIL, THURUTHIKKARA, KUNNATHUR, KOLLAM-690
540
33 MADHUMOHAN PILLAI R,
ABHIRAM, EDAKKAD, PORUVAZHY, KOLLAM-691 552
34 RAJAN PILLAI B,
KOTTAKKAKATHU VEEDU, KADATHOOR P.O, THAZHAVA,
KOLLAM-690 523
35 PRAKASHAN PILLAI,
PRAKASH BHAVAN, PUTHENCHANTHA P.O, VELLKUNNAM-690
501, ALAPPUZHA.
36 HARIKUMAR,
SREERAGAM, MUTHUPILAKKADU WEST, SASTHAMKOTTA,
WP(C) Nos.21245 & 21283/2020
4
KOLLAM-690 520
37 PAPPACHAN P,
THENGUTHUNDIKIZHAKKATHIL, VADAKKEMURI, PORUVAZHU,
CHATHAKULAM, KOLLAM-690 520
38 RADHAKRISHNA PILLAI V,
NAMBYARAYYATHU VADAKKATHIL, PAYYANALLOOR P.O,
PALAMEL, NOORANAD, ALAPPUZHA-690 504
39 SIVASANKARAN NAIR,
MAVULLATHIL, PADINJATTAKIZHAKKU, SOORANADU NORTH,
KOLLAM-690 561
40 RAJENDRAN PILLAI,
VELOORETHU VEEDU, KUNNATHUR WEST, KUNNATHUR,
KOLLAM-690540
41 MAHADEVAN NAIR,
KALLELAZHIKATHUTHUNDIL VEEDU, KOICKALMURRI,
KIZHAKKEKALLADA, KOLLAM-691 502
42 MANIKUTTAN NAIR,
VIPANCHIKA, PAZHAYATTUMURRI, KIZHAKKEKALLADA,
KOLLAM-691 502
43 JIJIMON G,
AMBADI, PIRAMALA, PUNNALA, KOLLAM-689 696
44 D. RAVIKUMAR,
NANDANAM, PUNNALA P.O, KARIMPALLOOR, KOLLAM-689 696
45 CHANDRASEKHARA PILLAI R,
S/O. RAMAKRISHNA PILLAI, ILAVUMOOTILVEEDU,
MANAMPUZHA, KUNNATHUR, KOLLAM.
46 BIJU G,
S/O. GOPI C, ADINAD, KOLLAM-690 542
47 UDAYABABU,
UDAYAMANDIRAM, MARANADU, VAITHARUMUKKU,
PAVITHRESWARAM, EZHUKONE, KOLLAM.
48 RENNY GEORGE,
S/O. C. GEORGEKUTTY, PARAVILA VEEDU, KARAKKAL,
ARKKANNOOR P.O, VELINALLOOR, AYUR, KOLLAM.
49 REGHUNATHAN K,
S/O. KUMARAN, ARUNIMA,THODIYOOR, THAZHAVA P.O.,
WP(C) Nos.21245 & 21283/2020
5
KOLLAM.
50 MOHANAN N,
S/O.NANU, CHAMAVILA, KURUMANDAL, PARAVUR, KOLLAM-
691301
BY ADVS.
SRI.E.A.JOSE
SRI.K.G.GOPAKUMAR
SMT.K.N.NAZEERA
RESPONDENTS:
1 THE CHIEF MANAGING DIRECTOR
BHARATH SANCHAR NIGAM LIMITED, HEAD OFFICE, SANCHAR
BHAVAN, NEW DELHI-110001
2 THE GENERAL MANAGER,
BHARATH SANCHAR NIGAM LIMITED, BSNL BHAVAN,
VELLAYITTAMBALAM, KOLLAM DISTRICT, PIN-691 012
3 THE REGIONAL LABOUR COMMISSIONER (CENTRAL)
KENDRIYA SHRAM SADAN, OOLIMUGHAL, KAKKANAD P.O,
ERNAKULAM DISTRICT-682030
4 THE ASSISTANT LABOUR COMMISSIONER (CENTRAL),
T.C. NO. 25/3534, SHARON, UPPALAM ROAD,
THIRUVANANTHAPURAM-695 001
5 M/S. DEVIKA SECURITY SERVICES,
REPRESENTED BY ITS PROPRIETOR, KRISHNAN NAIR B,
KADAKKAL P.O, KOLLLAM-691 536
R1-2 BY ADV. SRI.SAJI VARGHESE
R3-4 BY ADV. SRI.J.VISHNU
R5 BY ADV. SRI.C.R.SIVAKUMAR
R5 BY ADV. SMT.GAYATHRI V NAIR
SRI. P.VIJAYAKUMAR - ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.01.2021, ALONG WITH WP(C).21283/2020(I), THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.21245 & 21283/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942
WP(C).No.21283 OF 2020(I)
PETITIONERS:
1 SIVAKUMAR S.
AGED 41 YEARS
GEETHABHAVAN, VENPAKAL ATHIYANNUR (CT)
THIRUVANANTHAPURAM.
2 GOPAKUMAR K,
S/O KRISHNA PILLAI, KRISHNA VILASAM, VENGANOOR
P.O.THIRUVANANTHAPURAM
3 RAJAN R,
ASWATHY BHAVAN, THOPPUVILA, KODANGAVILA
P.O.THIRUVANANTHAPURAM
4 SAJU B,
S/O P. BELSON, SEEMONBHAVAN, MAVALLOOR,
THADATHINKARA, KARIYAVATTOM,THIRUVANANTHAPURAM
5 AJAYAKUMAR R,
AJAYABHAVAN, MANIKANDESWARAM, THIRUVANANTHAPURAM
6 PRIJITH,
KUNNUVILA VEEDU, MATHURAKODE, VADASSERIKONAM,
OTTOOR, CHEMMARUTHY, THIRUVANANTHAPURAM
7 GOPAKUMAR S,
GEETHABHAVAN, ERUVAIKONAM, PTP NAGAR, VENPAKAL,
ATHIYANNUR PART, THIRUVANANTHAPURAM
8 SANU V.G,
S/O VASANTHARAJAN, GIRIJA VILASOM, KARUMKULAM,
PARUTHIYARA P.O.THIRUVANANTHAPURAM
9 RAJU K,
ROSE COTTAGE, ALUNINNAKUZHI , KANNARAVILA,
NELLIMOODU P.O.KOTTUKKAL, THIRUVANANTHAPURAM
10 SHIBU T.M,
WP(C) Nos.21245 & 21283/2020
S/O THANKAPPAN, 18/152 MADATHILVILAKAM, VALIKONAM,
THONNAKKAL PO.THIRUVANANTHAPURAM
11 SHAIJU C.S,
S/O SWARNAKARAN, KRISHNA NIVAS, THOTTAVARAM,
ATTINGAL P.O.THIRUVANANTHAPURAM
12 RENJITH B,
S/O BHUVANACHANDRAN, PANAYILVEEDU, MANANLAKAM,
KUDAVOOR, THIRUVANANTHAPURAM
13 KIRAN KUMAR P,
PALLIPATTU VEEDU, VADAKKUMBHAGOM, KZHAKKOOTAM,
THIRUVANANTHAPURAM
14 JOSEKUTTY Y,
THEKKECHERUVILA, VIZHAVOOR, VILAVOORKKAL, MALAYAM,
THIRUVANANTHAPURAM
15 SUDHARSHANAKUMAR C,
S/O CHELLAPPAN PILLAI, DARSHANAN 99A,
THACHOTTUKAVU, MALAYANKEEZHU, THIRUVANANTHAPURAM
16 SIVAPRASAD B.N.,
S/O NEELAKANDAN, MANASAM, VADACODU, PERUMPAZHUTHOOR
P.O.NEYYATTINKARA, THIRUVANANTHAPURAM
17 SYAMLAL J.S,
S/O JOSE, SYAM NIVAS, RUSSELPURAM, MARANALLOOR,
THIRUVANANTHAPURAM
18 SHAJI M,
S/O SARADA K, MELEPATTAKUDIVEEDU, KODANGAVILA
P.O.ATHIYANNUR (CT) THIRUVANANTHAPURAM
19 R. SANTHOSH KUMAR,
AMBALATHADIPADIPPURA VEDDU, KANNAMKUZHI,
NEYYATTINKARA, AMARAVILA THIRUVANANTHAPURAM
20 SAJITH KUMAR B.S,
S/O BALAN K, TC 65/600 SHYLA BHAVAN, MADATHILNADA,
THIRUVALLOM, THIRUVANANTHAPURAM
21 PRADEEPKUMAR M,
S/O V. MANIKANTAN NAIR , TC 14/16566-1 HOUSE NO
D.78, REVATHY, FOREST OFFICE LANE VAZHUTHAKADU,
THYCAUD, THIRUVANANTHAPURAM
22 ANILKUMAR R,
WP(C) Nos.21245 & 21283/2020
S/O RAMAKRISHNA PILLAI, ANIZHAM, CHIRAYINKONAM,
ANAND, NEDUMANGAD, THIRUVANANTHAPURAM
23 SATHEESH S,
S/O SAMKUTTY, PAZHAYATTHUMELEPUTHENVEEDU, VADAKARA,
MARAYAMUTTOM, PERUMKADAVILA, THIRUVANANTHAPURAM
24 N. VELAPPAN NAIR,
S/O NEELAKANDA PILLAI, ARYA BHAVAN, POTTIKUNNU,
VITHURA, THIRUVANANTHAPURAM
25 AKHIL C.P,
S/O CHANDRASEKHARAN NAIR, CHANDRA VILASAM,
PEYKKAMOOLA, PACHA P.O.NANNIYODU, PALODE,
THIRUVANANTHAPURAM
26 SUNIL KUMAR K,
EDAVAKATHU VEEDU VENKAVILA, INNCHAYAM P.O.ANAND,
PAZHAKUTTY, THIRUVANANTHAPURAM
27 GOPAKUMAR K.M,
AJITHANIVAS, VETTAMBALLY, IRICHAYAM, ANAND,
THIRUVANANTHAPURAM
28 M.S.NIRMAL KUMAR,
MANJU BHAVAN 04/1012, PUNCHAKKARI, THIRUVALLOM,
THIRUVANANTHAPURAM
29 ARUN R.P,
PLAVILA VEEDU, VELLAYANI, NEMAM,
KALLIYOOR,THIRUVANANTHAPURAM
30 S. SREEBU,
S/O S BABU, VILAYIL VEEDU, PARAYATHUKONAM,
KIZHUVALLOM, THIRUVANANTHAPURAM
31 ANILKUMAR T.R,
S/O A M THAMPI, GEETHABHAVAN, PAVUKONAM, POTHENKODE
P.O.THIRUVANANTHAPURAM
32 GOPAN P,
S/O PADMARAJAN NAIR, SOORYASAGARAM, HARIMUKHAM
LANE, KALATHUKAL, KARAKULAM P.O.ARUVIKKARA,
THIRUVANANTHAPURAM
33 MADHUSOODANAN NAIR B,
S/O BALAKRISHNAN NAIR, TC 54/1728(1) WARAKA,
CHEMMANUVILA, PAPPANAMKODE, THIRUVANANTHAPURAM
WP(C) Nos.21245 & 21283/2020
34 B. MOHANAKUMAR,
S/O P BHASKARAN NAIR, VAISHNANVAM, KUNDUMON BHAGOM,
VALIYAVILA, THIRUMALA, THIRUVANANTHAPURAM
35 K.MURUKESHAN NAIR,
S/O KARUNAKARAN NAIR P, VASANTHASADANAM, MULLOOR
P.O.VIZHINJAM, THIRUVANANTHAPURAM
36 ASHOKAN R,
THURUTHIYIL COLONY VEEDU, TC 67/110 PANATHURA,
PACHALLOOR,THIRUVANANTHAPURAM
BY ADVS.
SRI.E.A.JOSE
SRI.K.G.GOPAKUMAR
SMT.K.N.NAZEERA
RESPONDENTS:
1 THE CHIEF MANAGING DIRECTOR
BHARATH SANCHAR NIGAM LIMITED, HEAD OFFICE, SANCHAR
BHAVAN, NEW DELHI-110 001.
2 THE PRINCIPAL GENERAL MANAGER,
BHARATH SANCHAR NIGAM LIMITED, THIRUVANANTHAPURAM,
BSNL BHAVAN, UPPALAM ROAD, STATUE,
THIRUVANANTHAPURAM DISTRICT,PIN-695 001.
3 THE REGIONAL LABOUR COMMISSIONER,
(CENTRAL), KENDRIYA SHRAM SADAN, OOLIMUGHAL,
KAKKANAD P.O., ERNAKULAM DISTRICT-682 030.
4 THE ASSISTANT LABOUR COMMISSIONER (CENTRAL),
T.C NO 25/3534, SHARON, UPPALAM ROAD,
THIRUVANANTHAPURAM-695 001.
5 BHARATHEEYAM SECURITY SERVICES,
29, VGP RAJESH NAGAR, 1ST MAIN ROAD, NARAYANAPURAM,
PALLIKARANAI, CHENNAI-600100., REPRESENTED BY ITS
MANAGER.
6 MEE GUARDS INFO SERVICES,
TC 24/427, OPPOSITE PRS APARTMENT, THYCAUD,
THIRUVANANTHAPURAM-695 014, REPRESENTED BY ITS
MANAGER.
R1-2 BY ADV. SRI.SAJI VARGHESE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.01.2021, ALONG WITH WP(C).21245/2020(E), THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.21245 & 21283/2020
JUDGMENT
The petitioners in these two cases, which
have been heard together on account of the
analogous factual circumstances pleaded and
the similarity in the reliefs sought - are
stated to be the workers employed by
respondent No.5 in W.P(C)No.21245 of 2020 and
respondent Nos.5 and 6 in W.P(C)No.21283 of
2020, for the Bharath Sanchar Nigam Ltd.
(BSNL for short), at various places.
2. The petitioners submit that even
though they have been employed by the afore
mentioned respondents - Contractors and by
the BSNL validly, they have not been paid
their wages and therefore, that they have
approached the Regional Labour Commissioner
(Central), Ernakulam, with representations
seeking that their grievances be taken note
of and appropriate orders issued. They,
therefore, pray that the said Authority be
WP(C) Nos.21245 & 21283/2020
directed to take up their representations and
dispose of the same; or in the alternative,
that the BSNL be directed to pay their salary
and other eligible allowances without any
further delay.
3. In response to the afore submissions
made on behalf of the petitioners by their
learned counsel, Shri.K.G.Gopakumar, the
learned Standing Counsel for the BSNL,
Smt.Saji Varghese, submitted that the delay
in payment of wages by his client is not
deliberate or wilful, but only because they
are now going through extreme financial
crisis. He submitted that if the petitioners
are agreeable, the balance wages and other
benefits will be paid to them in 4 equal
monthly instalments commencing from 10th
February, 2021.
4. On hearing Shri.Saji Varghese as
afore, Shri.K.G.Gopakumar submitted that if
WP(C) Nos.21245 & 21283/2020
the BSNL is serious about their commitment as
suggested above, his clients will accept the
same, taking note of the financial
constraints stated by them.
5. Shri.C.R.Sivakumar, learned counsel
appearing for the 5th respondent in
W.P(C)No.21245 of 2020, submits that his
client is also favouring the petitioners and
that they are entitled to be paid their
eligible wages by the BSNL. He, therefore,
prays that this writ petition be ordered as
sought for by them.
In the afore circumstances and for the
reasons, I order this writ petition and
direct respondents 1 and 2 in both these
cases to pay the balance accrued wages and
other benefits in 4 equal monthly
instalments, commencing from 10th February,
2021 without fail.
Needless to say, the salary for the month
WP(C) Nos.21245 & 21283/2020
of February and for the future months as long
as the petitioners are engaged, will also be
paid by the BSNL in time and without default.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
MC/7.1.2021
WP(C) Nos.21245 & 21283/2020
APPENDIX OF WP(C) 21245/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOSTAT COPY OF REPRESENTATION FILED BY
THE PETITIONERS BEFORE THE 3RD RESPONDENT
DATED 24.09.2020
EXHIBIT P2 PHOTOSTAT COPY OF REPRESENTATOIN FILED BY
THE PETITIONERS BEFORE THE 4TH RESPONDENT
DATED 24.09.2020.
EXHIBIT P3 TRUE COPY OF JUDGEMENT IN W.P.(C)NO.
26781/2019 DATED 11.11.2019.
EXHIBIT P4 TRUE COPY OF JUDGMENT IN W.P.(C)NO.35630 OF
2019 DATED 6.1.2020.
EXHIBIT P5 TRUE COPY OF JUDGEMENT IN W.P.(C) NO.
8089/2020 DATED 20.03.2020.
RESPONDENT'S/S EXHIBITS:
ANNEXURE 1 TRUE COPY OF THE SUMMONS NO.PW-CA-02/2020/
RLC/TVM ISSUED BY THE RLC TVM TO THE
OPPOSITE PARTIES IN CLAIM APPLICATION
PENDING BEOFRE IT UNDER PAYMENT OF WAGES
ACT, DATED 13.11.2020
ANNEXURE - 2 TRUE COPY OF THE SUMMONS NO.PW-CA-
03/2020/RLC/TVM ISSUED BY THE RLC TVM TO
THE OPPOSITE PARTIES IN CLAIM APPLICATION
PENDING BEFORE IT UNDER PAYMENT OF WAGES
ACT, 13.11.2020
ANNEXURE 3 TRUE COPY OF THE SUMMONS NO.PW-CA-
09/2020/RLC/TVM ISSUED BY THE RLC TVM TO
THE OPPOSITE PARTIES IN CLAIM APPLICATION
PENDING BEFORE IT UNDER PAYMENT OF WAGES
ACT, DATED 13.11.2020
WP(C) Nos.21245 & 21283/2020
APPENDIX OF WP(C) 21283/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOSTAT OF COPY OF REPRESENTATION FILED
BY THE PETITIONERS BEFORE THE 3RD
RESPONDENT DATED 7.9.2020
EXHIBIT P2 PHOTOSTAT OF COPY OF REPRESENTATION FILED
BY THE PETITIONERS BEFORE THE 4TH
RESPONDENT DATED 7.9.2020
EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN WPC NO 30 OF
2020 DATED 14.1.2020
RESPONDENT'S/S EXHIBITS:
NIL
MC
(TRUE COPY) PA TO JUDGE
