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Samsudeen vs Senior Geologist
2021 Latest Caselaw 355 Ker

Citation : 2021 Latest Caselaw 355 Ker
Judgement Date : 6 January, 2021

Kerala High Court
Samsudeen vs Senior Geologist on 6 January, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA,
                          1942

                WP(C).No.28053 OF 2020(F)


PETITIONERS:

           SAMSUDEEN, AGED 44 YEARS, S/O. IDRAHEEM,
           POOZHIKUNNATH HOUSE, VENGAD P.O. MOORKKANAD,
           679 338, MALAPPURAM DISTRICT.

           BY ADV. SRI.SHOBY K.FRANCIS

RESPONDENTS:

     1     SENIOR GEOLOGIST, OFFICE OF THE GEOLOGIST,
           DEPARTMENT OF MINING AND GEOLOGY, MANJERI P.O.
           MALAPPURAM DISTRICT 676 121.

     2     MOORKKANAD GRAMA PANCHAYATH, REPRESENTED BY
           ITS SECRETARY, PANCHAYATH OFFICE, VENGOD P.O.
           MOORKKANAD, 679 338, MALAPPURAM DISTRICT.

     3     SECRETARY, MOORKKANAD GRAMA PANCHAYATH,
           PANCHAYATH OFFICE, VENGOD P.O. MOORKKANAD, 679
           338, MALAPPURAM DISTRICT.


           K J MANURAJ SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP        FOR
ADMISSION ON 06.01.2021, THE COURT ON THE SAME        DAY
DELIVERED THE FOLLOWING:
 WP(C).No.28053 OF 2020(F)

                               ..2..




                            JUDGMENT

Dated this the 6th day of January 2021

The petitioner's application for transit pass is pending

before the 1st respondent.

2. There shall be a direction to the 1st respondent to

consider the petitioner's application and pass orders thereon

within a period of ten days of the receipt of a copy of this

judgment.

This writ petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR WP(C).No.28053 OF 2020(F)

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICE DATED 30.12.2019.

EXHIBIT P2 TRUE COPY OF BUILDING PERMIT DATED 1.11.2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P3 V DEVELOPMENT PERMIT 24.12.2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P4 TRUE COPY OF MUD REMOVAL PLAN DATED 24.12.2019 APPROVED BY THE 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF NOC ISSUED BY THE 3RD RESPONDENT DATED 26.12.2019.

EXHIBIT P6 TRUE COPY OF LOCATION MAP DATED 2.1.2020 ISSUED BY THE VILLAGE OFFICER.

 
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