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Siva S vs Sub Inspector Of Police
2021 Latest Caselaw 3293 Ker

Citation : 2021 Latest Caselaw 3293 Ker
Judgement Date : 29 January, 2021

Kerala High Court
Siva S vs Sub Inspector Of Police on 29 January, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                              &

            THE HONOURABLE MRS. JUSTICE M.R.ANITHA

  FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                   WP(Crl.).No.240 OF 2020


PETITIONER/S:


             SIVA S.
             AGED 28 YEARS
             S/O. SUBRAMANIYAN S,
             258, NELLICKAI ESTATE @ NELLIMALA ESTATE,
             VANDIPERIYAR P O,
             IDUKKI, KERALA, PIN - 685533.

             BY ADV. SRI.JOY C. PAUL



RESPONDENT/S:


      1      SUB INSPECTOR OF POLICE
             VANDIPERIYAR POLICE STATION,
             VANDIPERIYAR, IDUKKI,
             KERALA, PIN - 685533,

      2      DISTRICT SUPERINTENDENT OF POLICE,
             IDUKKI DISTRICT, IDUKKI,
             KERALA, PIN - 685602.

      3      JAYAPAL
             AGED 51 YEARS
             S/O. KALIMUTHU,
             LAKSHMY BHAVAN, NELLIMALA JN,
             VANDIPERIYAR PO, IDUKKI,
             KERALA, PIN - 685533,
             MOB.9446332697.
 W.P.(Crl) No.240 of 2020
                                 2


       4       JEEVA
               AGED 45 YEARS
               W/O. JAYAPAL,
               LAKSHMY BHAVAN, NELLIMALA JN,
               VANDIPERIYAR PO, IDUKKI,
               KERALA, PIN - 685533,

       5       JOHNSON
               AGED 27 YEARS
               S/O. JAYAPAL,
               LAKSHMY BHAVAN, NELLIMALA JN,
               VANDIPERIYAR PO, IDUKKI,
               KERALA, PIN - 685533,

               R1-2 BY DIRECTOR GENERAL OF PROSECUTION
               R3, R5 BY ADV. SRI.S.SAJU

OTHER PRESENT:

               SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND



     THIS WRIT PETITION (CRIMINAL) HAVING COME UP           FOR
ADMISSION ON 29.01.2021, THE COURT ON THE SAME              DAY
DELIVERED THE FOLLOWING:
 W.P.(Crl) No.240 of 2020
                                  3




                           JUDGMENT

Dated this the 29th day of January, 2021

K. Vinod Chandran, J.

This petition is dismissed as infructuous at the request of the

learned counsel for the petitioner.

Sd/-

K. VINOD CHANDRAN JUDGE

Sd/-

M.R. ANITHA JUDGE

avs W.P.(Crl) No.240 of 2020

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF ADHAR CARD.

EXHIBIT P2 TRUE COPY OF PHOTOGRAPH

EXHIBIT P3 TRUE COPY OF REPRESENTATION DATED 22.10.2020.

EXHIBIT P4 TRUE COPY OF ACKNOWLEDGEMENT CARD.

RESPONDENT'S/S EXHIBITS:

NIL

avs //TRUE COPY// P.A TO JUDGE

 
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