Citation : 2021 Latest Caselaw 2977 Ker
Judgement Date : 27 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942
OP(C).No.246 OF 2021
AGAINST THE ORDER IN E.A No.4/2021 IN EP 43/2019 OF MUNSIFF
COURT, PERUMBAVOOR
PETITIONER/CLAIM PETITIONER:
MADHAVAN NAIR, AGED 80 YEARS
SON OF VELAYUDHAN, PUTHIYEDATH HOUSE,
KODANAD VILLAGE, KURICHELACODE, KODANAD P.O,
PIN - 683544, ERNAKULAM DISTRICT.
BY ADV. SMT.G.ASHWINI
RESPONDENTS/DECREE HOLDERS AND JUDGMENT DEBTORS:
1 SAROJINIYAMMA,
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
AMBATTU KAKKANATTU HOUSE, KOODALAPPAD KARA,
CHERANELLOOR VILLAGE, ERNAKULAM DISTRICT,
PIN - 683544.(DIED)
2 RAJI, AGE NOT KMOWN TO THE PETITIONER,
DAUGHTER OF SAROJIYAMMA,AMBATTU KAKKANATTU HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544.
3 LATHA, AGE NOT KMOWN TO THE PETITIONER,
DAUGHTER OF SAROJIYAMMA,AMBATTU KAKKANATTU HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544.
4 MADHU, AGE NOT KMOWN TO THE PETITIONER,
SON OF SAROJIYAMMA,AMBATTU KAKKANATTU HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT, NOW RESIDING AT VEEDANAPPILLY HOUSE,
KOOVAPPADY VILLAGE, KOODALAPPAD KARA,
CHERANELLOOR VILLAGE, ERNAKULAM DISTRICT,
PIN - 683544.
5 SATHEESH, AGE NOT KMOWN TO THE PETITIONER,
SON OF SAROJIYAMMA,AMBATTU KAKKANATTU HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544.
OP(C).No.246 OF 2021
-2-
6 RAJAPPAN PILLAI, AGE NOT KNOWN TO THE PETITIONER,
SON OF KESHAVAN PILLAI, VADANAPPILLY HOUSE,
KOODALAPPAD KARA, CHERANELLOOR VILLAGE,
ERNAKULAM DISTRICT, PIN - 683513. (DIED)
7 DEVAKIYAMMA, AGE NOT KNOWN TO THE PETITIONER,
DAUGHTER OF NARAYANIYAMMA, KAKKANATTU HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544. (DIED)
8 ACHUTHAN NAIR, AGE AND FATHERS NAME NOT KNOWN TO
THE PETITIONER, KAKKANATTU HOUSE, KOODALAPPAD
KARA,CHERANELLOOR VILLAGE, ERNAKULAM DISTRICT,
PIN - 683544. (DIED)
9 GOPALAKRISHNAN NAIR, AGE NOT KNOWN TO THE
PETITIONER,SON OF ACHUTHAN NAIR, KAKKANATTU HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544.
10 RADHAKRISHNAN NAIR, AGE NOT KNOWN TO THE
PETITIONER,SON OF ACHUTHAN NAIR, KAKKANAD HOUSE,
KOODALAPPAD KARA,CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544. (DIED)
11 SARADAAMMA, AGE NOT KNOWN TO THE PETITIONER,
DAUGHTER OF DEVAKIYAMMA, KAKKANAD HOUSE,
KOODALAPPAD KARA, CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544. (DIED)
12 HARIHARAN NAIR, AGE NOT KNOWN TO THE PETITIONER,
SON OF DEVAKIYAMMA, KAKKANTTU HOUSE,
KOODALAPPAD KARA, CHERANELLOOR VILLAGE, ERNAKULAM
DISTRICT,PIN - 683544.
13 NALINI, AGE NOT KNOWN TO THE PETITIONER,
DAUGHTER OF DEVAKIYAMMA, VAZHAKUZHANGAM HOUSE,
VALANCHIRANGARA, MUVATTUPUZHA TALUK,
ERNAKULAM DISTRICT, PIN - 683556.
14 KARTHIYAYINI, AGE NOT KNOWN TO THE PETITIONER,
WIFE OF RADHAKRISHNAN, KAKKANTTU HOUSE,
KOODALAPPAD KARA, CHERANELLOOR VILLAGE,
ERNAKULAM DISTRICT, PIN 683544.
15 MADHU, AGE NOT KNOWN TO THE PETITIONER,
SON OF RADHAKRISHNAN NAIR, KAKKANATTU HOUSE,
OP(C).No.246 OF 2021
-3-
KOODALAPPAD KARA, CHERANELLOOR VILLAGE,
ERNAKULAM DISTRICT, PIN 683544.
16 MANJU, AGE NOT KNOWN TO THE PETITIONER,
DAUGHTER OF RADHAKRISHNAN NAIR, KAKKANAD HOUSE,
KOODALAPPAD KARA, CHERANELLOOR VILLAGE,
ERNAKULAM DISTRICT, PIN 683544.
17 BALAKRISHNAN NAIR, AGE NOT KNOWN TO THE PETITIONER,
HUSBAND OF SARADHAMMA, KUTTILANJIKKARAYIL,
ERAMALLOOR VILLAGE, ALAPPUZHA DISTRICT,
PIN - 686691. (DIED)
18 ANIL KUMAR, AGE NOT KNOWN TO THE PETITIONER,
SON OF SARADHAMMA, EDASSERRY HOUSE,KUTTILANJIKKARA,
ERAMALLOOR VILLAGE, ALAPPUZHA DISTRICT,
PIN - 686691. (DIED)
19 SUNITHA, AGE NOT KNOWN TO THE PETITIONER,
DAUGHTER OF SARADHAMMA, IRINGOTH HOUSE,
THRIKKARIYOOR VILLAGE, KOTHAMANGALAM TALUK,
PIN 683549.
20 KAVITHA, AGE NOT KNOWN TO THE PETITIONER,
WIFE OF UNNIKRISHNAN, KARIPPURATH HOUSE,
KUNDUKAADU P.O, THEKKUMKARA VILLAGE,
ERNAKULAM DISTRICT, PIN 680028.
21 SREEJA, AGE NOT KNOWN TO THE PETITIONER,
WIFE OF ANILKUMAR, THANATH VEETIL, KANJIRAKKAD
KARA, PERUMBAVOOR VILLAGE, PIN 683543.
22 ASWIN ANILKUMAR, AGED 15 YEARS, SON OF ANILKUMAR,
THANATH HOUSE, KANJIRAKKAD KARA, PERUMBAVOOR
VILLAGE, PIN 683543. (MINOR) REPRESENTED BY
COURT GUARDIAN.
23 AISHWARYA, DAUGHTER OF ANILKUMAR, AGED 12 YEARS,
THANATH HOUSE, KANJIRAKKAD KARA, PERUMBAVOOR
VILLAGE, PIN 683543 (MINOR) REPRESENTED BY
COURT GUARDIAN.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Sathish Ninan, J.
==============================
O.P(C) No.246 of 2021
==========================
Dated this the 27th day of January, 2021
JUDGMENT
Petitioner confines his relief for an immediate
issuance of the carbon copy of the order dated
23.01.2021 in E.A No.4 of 2021 in E.P No.43 of 2019 of
the Munsiff Court, Perumbavoor. Carbon copy of the
order, if was applied for within time, shall be issued
on usual terms by 28.01.2021.
Original petition disposed of.
Sd/- Sathish Ninan, Judge
vdv OP(C).No.246 OF 2021
APPENDIX PETITIONER'S EXHIBITS:
EXT.P1 : TRUE COPY OF THE CLAIM PETITION E.A
NO.4 OF 2021 IN E.P NO.43 OF 2019 FILED BEFORE THE HON'BLE MUNSIFF COURT,
PERUMBAVOOR.
EXT.P2 : TRUE COPY OF THE APPLICATION FOR COMMISSION
INSPECTION E.A NO.10 OF 2021 IN E.P NO.43
OF 2019 FILED BEFORE THE HON'BLE MUNSIFF
COURT, PERUMBAVOOR.
EXT.P3 : TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENTS 2 TO 6 IN E.A NO.4 OF 2021 IN
E.P NO.43 OF 2019 BEFORE THE HON'BLE
MUNSIFF COURT, PERUMBAVOOR.
EXT.P4 : TRUE EXTRACT FROM THE E-COURTS SERVICES
OF THE PROCEEDING DATED 23-01-2021 IN
E.P NO.43 OF 2019 OF THE HON'BLE MUNSIFF COURT, PERUMBAVOOR.
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