Sheron Fernandez vs The Kerala Agricultural ...
2021 Latest Caselaw 2669 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

      FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942

                       WP(C).No.15547 OF 2019(P)


PETITIONER:

               SHERON FERNANDEZ
               AGED 43 YEARS
               W/O. SHELTON PADUA, EARNAT HOUSE, PONNARIMANGALAM,
               MUVALUKAD P.O., ERNAKULAM-682 504

               BY ADVS.
               SRI.P.V.JAYACHANDRAN
               SRI.NIDHI BALACHANDRAN
               SMT.G.N.DEEPA

RESPONDENTS:

      1        THE KERALA AGRICULTURAL UNIVERSITY
               REPRESENTED BY ITS VICE CHANCELLOR, KAU POST,
               VELLAMKKARA, THRISUR-680 654

      2        THE REGISTRAR,
               KERALA AGRICULTURAL UNIVERSITY, KERALA AGRICULTURAL
               UNIVERSITY P.O.,VELLAMKKARA, THRISUR-680 654

               R2 BY SRI.AJITH KRISHNAN, SC, KERALA AGRICULTURAL
               UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.15547 OF 2019(P)

                                     2




                               JUDGMENT

Dated this the 22nd day of January 2021

It is submitted the learned counsel for the petitioner that

during the pendency of the writ petition, the petitioner has

secured the appointment.

This writ petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.15547 OF 2019(P)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ROTATION CHART TO BE OBSERVED UNDER RULE 14 OF KS AND SSR PART II

EXHIBIT P2 TRUE COPY OF THE NO.GA/K1/34376/2012 (HORT) DATED 19.02.2019

EXHIBIT P3 TRUE COPY OF THE SELECT LIST NO.GA/K1/34376/2012 (NCA) DATED 19.2.2019 ISSUED BY THE 2ND RESPONDENT.

RESPONDENT'S/S EXHIBITS:

EXHIBIT R1A TRUE COPY OF KAU STATUE S.R.O.

NO.293/72

EXHIBIT R1B TRUE COPY OF EXTRACT OF RULE 14 OF KS & SSR

EXHIBIT R1C TRUE COPY OF G.O.(P) NO.7/2006/P & ARD DATED 08.03.2006.

EXHIBIT R1D TRUE COPY OF EXTRACT OF RULE 15(C) OF KS& SSR

EXHIBIT R1E TRUE COPY OF CURRENT APPOINTMENT CHART