Sandeep M. vs Station House Officer
2021 Latest Caselaw 249 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                        WP(Crl.).No.319 OF 2020


PETITIONER:

               SANDEEP M., AGED 24 YEARS
               S/O.KRISHNAN M., MANAKKAT HOUSE,
               PANAKKAD, MATTATHUR, P.O. OTHUKKANGAL,
               MALAPPURAM DISTRICT - 676 528.

               BY ADV. SRI.C.DINESH

RESPONDENTS:

      1        STATION HOUSE OFFICER
               KADAMPUZHA, KADAMPUZHA P.O.,
               MALAPPURAM DISTRICT - 676 553.

      2        DISTRICT SUPERINTENDENT OF POLICE,
               MALAPPURAM, OFFICE OF THE DISTRICT SUPERINTENDENT OF
               POLICE, MALAPPURAM P.O., PIN 676 505.

      3        SAJEESH,
               AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
               KARUVANPARAMBIL HOUSE, KARIPOLE POST,
               MALAPPURAM DISTRICT - 676 552.

      4        VIJEESH
               AGE AND FATHERS NAME NOT KNOWNTO THE PETITIONER,
               KARUVANPARAMBIL HOUSE, KARIPOLE POST,
               MALAPPURAM DISTRICT - 676 552.



               BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.319 OF 2020             2




                                JUDGMENT

Dated this the 5th day of January, 2021

K. Vinod Chandran, J.

Learned Counsel for the petitioner submits

that he has already married the daughter of

respondents 3 & 4 with their consent.

In such circumstance, the writ petition is

closed.

Sd/-

K. VINOD CHANDRAN, Judge.

Sd/-

M.R. ANITHA, Judge. sp/05/01/2021

//True Copy//

P.A. To Judge

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMPLAINT SUBMITTED BEFORE THE 1ST RESPONDENT.