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Poothrikka Grama Panchayat vs The Geologist
2021 Latest Caselaw 245 Ker

Citation : 2021 Latest Caselaw 245 Ker
Judgement Date : 5 January, 2021

Kerala High Court
Poothrikka Grama Panchayat vs The Geologist on 5 January, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                   WP(C).No.4916 OF 2020(L)


PETITIONER:

              POOTHRIKKA GRAMA PANCHAYAT,
              POOTHRIKKA P.O., PUTHENCRUZE REPRESENTED BY
              ITS SECRETARY

              BY ADV. SRI.SAJEEV KUMAR K.GOPAL

RESPONDENTS:

     1        THE GEOLOGIST,
              DEPARTMENT OF MINING AND GEOLOGY,
              DISTRICT OFFICE, ERNAKULAM 682 030

     2        BIJU M ITOOP
              MYKULANGARA HOUSE, KINGINIMATTOM P.O.,
              KOLENCHERRY, ERNAKULAM DISTRICT 682 311

              R2 BY ADV. SRI.SANTHOSH MATHEW
              R2 BY ADV. SRI.ARUN THOMAS
              R2 BY ADV. SRI.JENNIS STEPHEN
              R2 BY ADV. SRI.VIJAY V. PAUL
              R2 BY ADV. SMT.KARTHIKA MARIA
              SRI. PAUL ABRAHAM VAKKANAL, GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.4916 OF 2020(L)

                                     ..2..




                Writ Petition (C) No.4916 of 2020
                -----------------------------------------------


                             JUDGMENT

The learned counsel for the petitioner submits that

the writ petition has become infructuous.

In the light of the submission made by the learned

counsel for the petitioner, this writ petition is dismissed as

infructuous.

Sd/-

P.B.SURESH KUMAR, JUDGE

ds 05.01.2021

 
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