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Kerala State Textile Corporation ... vs Kerala State Textile Corporation ...
2021 Latest Caselaw 244 Ker

Citation : 2021 Latest Caselaw 244 Ker
Judgement Date : 5 January, 2021

Kerala High Court
Kerala State Textile Corporation ... vs Kerala State Textile Corporation ... on 5 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

             RP.No.864 OF 2020 IN WP(C).NO.1700/2012

   AGAINST THE JUDGMENT IN WP(C)NO.1700/2012(J)OF HIGH COURT OF
                              KERALA

REVIEW PETITIONERS/RESPONDENTS 2 AND 3:
       1     KERALA STATE TEXTILE CORPORATION LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             T.C.9/2000-01, "ANNAPOORNA", KOCHAAR ROAD,
             SASTHAMANGALAM, THIRUVANANTHAPURAM-695 010.

      2      THE MANAGING DIRECTOR,
             KERALA STATE TEXTILE CORPORATION LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             T.C.9/2000-01, "ANNAPOORNA", KOCHAAR ROAD,
             SASTHAMANGALAM, THIRUVANANTHAPURAM-695 010.

             BY ADV. SRI.P.U.SHAILAJAN
RESPONDENTS/PETITIONERS & RESPONDENTS 1 & ADDL.4TH RESPONDENT:
       1     ASHA P.GOPINATH
             C/O.DR.MANOJ.P.G., POIKAPARAMBIL HOUSE,
             BHOODANAM P.O., NILAMBUR, MALAPPURAM DISTRICT
             PIN -679 334.

      2      MANOJ.C.
             CHETTIAVALAPPIL HOUSE, PADIYOOR, PADIYOOR P.O.,
             KANNUR-670 703.

      3      RENJITH.A.S.,
             ANIKKATTU HOUSE, VADAKARA P.O., THALAYOLAPARAMBU,
             KOTTAYAM-686 605.

      4      STATE OF KERALA,
             REPRESENTED BY SECRETARY TO GOVERNMENT,
             DEPARTMENT OF INDUSTRIES, SECRETARIAT,
             THIRUVANANTHAPURAM-695 001.

      5      SECRETARY, PUBLIC SECTOR RE-STRUCTURING AND INTERNAL
             AUDIT BOARD (RIAB),
             USRA 54, UDARASIROMANI ROAD, VELLAYAMBALAM,
             CHATHAMANGALAM P.O., THIRUVANANTHAPURAM-695 010.

             R4 BY SRI.BIJOY CHANDRAN, GOVERNMENT PLEADER

     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 05.01.2021,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.864 OF 2020

IN WP(C).NO.1700/2012             2




                                 ORDER

Dated this the 5th day of January 2021

The learned Counsel for the petitioners seeks permission to

withdraw this Review Petition. Permission granted and the Review

Petition is dismissed as withdrawn.

Sd/-

ANU SIVARAMAN

JUDGE Bb/6/1/2021

[True copy]

P.A to Judge

 
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