Kerala High Court
Sudarsanan K. vs Sri.T.K.Jose Ias on 15 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR. JUSTICE ASHOK MENON
FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942
Con.Case(C).No.956 OF 2020 IN OP(KAT). 232/2015
AGAINST THE JUDGMENT IN OP(KAT) NO.232/2015(Z) OF THE HIGH
COURT OF KERALA DATED 04.06.2019
PETITIONERS/PETITIONERS:
1 SUDARSANAN K., AGED 57 YEARS
S/O.KRISHNAN CHETTIYAR, VINAYAKAM, ENIKKARA,
NILAMI, KARAKULAM P.O., THIRUVANANTHAPURAM,
(WORKING AS PUMP OPERATOR, KERALA RAJ BHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM).
NOW WORKING AS SLR WORKER, P.W.D.ROADS DIVISION,
THIRUVANANTHAPURAM-695033, AND NOW RESIDING AT
UTHRADAM, K.P.10/202, NCC ROAD, PEROORKKADA
P.O., THIRUVANANTHAPURAM.
2 SAJI.S., AGED 47 YEARS
S/O.SUKUMARAN NAIR, NAIKKARAVIKATHU VEEDU,
MELATHUMELE, VATTIYOORKKAVU, MANIKANTESWARAM
P.O., THIRUVANANTHAPURAM. (WORKING AS PUMP
OPERATOR, KERALA RAJ BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM) NOW WORKING AS SLR WORKER,
P.W.D.BUILDINGS SECTION, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695033.
BY ADV. SRI.S.RAMESH
Con.Case(C).No.956 OF 2020 2
RESPONDENTS/RESPONDENTS:
1 SRI.T.K.JOSE IAS,
(FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONERS)
SECRETARY TO GOVERNMENT, (NOW ADDL. CHIEF
SECRETARY), PUBLIC WORKS DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 SRI.HUYGHEEN ALBERT,
(FATHER'S NAME AND AGE NOT KNOWN TO THE
PETITIONERS) CHIEF ENGINEER (BUILDINGS),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE,
MUSEUM JUNCTION, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM-695033.
3 SRI.R.MUTHUKUMAR,
(FATHER'S NAME AND AGE NOT KNOWN TO THE
PETITIONERS)
ASSISTANT EXECUTIVE ENGINEER, (BUILDING
MAINTENANCE SUB DIVISION), PUBLIC WORKS DEPARTMENT,
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-695033.
*ADDL. 4 ANAND SINGH IAS
(FATHER'S NAME AND AGE NOT KNOWN TO THE
PETITIONERS), SECRETARY TO GOVERNMENT,
PUBLIC WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM
* [ADDL.R4 IS IMPLEADED AS PER ORDER DATED 25-11-2020
IN IA NO.02/2020
R1-4 BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 15.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No.956 OF 2020 3
JUDGMENT
Dated this the 15th day of January, 2021
K. Vinod Chandran, J.
The learned Senior Government Pleader
submits that the directions in Annexure A2
judgment dated 04.06.2019 have been complied with.
We have seen the order. If the petitioners are
aggrieved with the order, they can challenge the
same.
In such circumstances, the contempt case
is closed.
Sd/-
K. VINOD CHANDRAN, Judge.
Sd/-
ASHOK MENON, Judge.
sp/15/01/2021
//True Copy//
P.A. To Judge
APPENDIX
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 TRUE COPY OF THE ORDER DATED 27.01.2015
IN O.A.NO.2433/2012 OF THE HON'BLE
KERALA ADMINISTRATIVE TRIBUNAL.
ANNEXURE A2 CERTIFIED COPY OF JUDGMENT DATED
04.06.2019 IN O.P.(KAT) NO.232/2015 OF
THIS HON'BLE COURT.
ANNEXURE A3 TRUE COPY OF COMMUNICATION DATED
22.01.1986 ISSUED BY THE
ASST.EXE.ENGINEER, B&R ESTATE SUB DN,
TRIVANDRUM TO THE EXECUTIVE ENGINEER.
ANNEXURE A4 TRUE COPY OF THE COMMUNICATION DATED
29.09.2007 ISSUED BY THE ASST.ENGINEER,
PWD BUILDINGS, RAJ BHAVAN TO THE
ASST.EXE.ENGINEER.
ANNEXURE A5 TRUE COPY OF THE REPRESENTATION DATED
10.06.2019 SENT BY THE PETITIONERS TO
1ST RESPONDENT ALONG WITH POSTAL
RECEIPTS.
ANNEXURE A6 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT
CARDS EVIDENCING RECEIPT OF ANNEXURE A5
AND SIMILAR REPRESENTATION BY THE
RESPONDENTS.
