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Shameer Kannamthodi vs E. Shabana Thasni
2021 Latest Caselaw 1676 Ker

Citation : 2021 Latest Caselaw 1676 Ker
Judgement Date : 15 January, 2021

Kerala High Court
Shameer Kannamthodi vs E. Shabana Thasni on 15 January, 2021
                                  1
OP (FC).No.340 OF 2016(R)

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                  &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942

                      OP (FC).No.340 OF 2016(R)

   AGAINST THE ORDER/JUDGMENT IN OP 349/2011 OF FAMILY COURT,
                           MALAPPURAM


PETITIONER/S:

                SHAMEER KANNAMTHODI
                AGED 37 YEARS, S/O KADER HAJI, , KANNAMTHODI
                HOUSE,PATHAIKKARA
                PERINTHALMANNA,MALAPPURAM DISTRICT

                BY ADV. SRI.JOBY JACOB PULICKEKUDY

RESPONDENT/S:

                E. SHABANA THASNI
                AGED 32 YEARS, D/O EDAPATTA ABDUL SALAM, EDAPATTA
                VEEDU, VANIYAMBALA PO, NILAMBUR TALUK, MALAPPURAM
                DISTRICT-PIN-679339.

                R1 BY ADV. SRI.K.ANAND
                R1 BY ADV. SRI.HUSSAIN KOYA VALIYAVEEDAKATH

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD               ON
15.1.2021, THE COURT ON 15-01-2021 DELIVERED THE FOLLOWING:
                                 2
OP (FC).No.340 OF 2016(R)




          A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
             ======================
                  OP(FC)No.340 of 2016
             ======================
          Dated this the 15th day of January, 2021.

                            JUDGMENT

MUHAMED MUSTAQUE, J.

It is reported that the matter has become infructuous.

Accordingly, the original petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

OP (FC).No.340 OF 2016(R)

APPENDIX OF OP (FC) 340/2016 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE JUDGMENT DATED 3.5.2016 IN OP(FC) 212/2016 OF THIS HON'BLE COURT.

EXHIBIT P2 A TRUE COPY OF THE I.A.NO.817/2016 IN OP NO.349/2011 OF THE FAMILY COURT, MALAPPURAM.

EXHIBIT P3 THE TRUE COPY OF THE LIST OF DOCUMENTS FILED BY THE RESPONDENT ALONG WITH THE COPIES SERVED ON THE PETITIONER.

EXHIBIT P4 A TRUE COPY OF THE JUDGMENT DATED 2.6.2016 IN O.P.(FC) 261/2016 OF THIS HON'BLE COURT.

EXHIBIT P5 A TRUE COPY OF THE ORDER SHEET IN O.P.349/2011 OF THE FAMILY COURT, MALAPPURAM.

EXHIBIT P6 A TRUE COPY OF THE COPY APPLICATION NO.457/2016 DATED 15.6.2016 FILED BY THE PETITTIONER.

EXHIBIT P7 TRUE COPY OF THE EXT.A3 MARKED IN O.P.NO.349/2016 ON 18.5.2016.

EXHIBIT P7(A) TRUE COPY OF THE EXT.A3(A) MARKED IN O.P.NO.349/2016 ON 18.5.2016.

EXHIBIT P7(B) TRUE COPY OF THE EXT.A3(B) MARKED IN OP NO.349/2016 ON 18.5.2016.

EXHIBIT P7(C) TRUE COPY OF THE EXT.A3(C) MARKED IN OP NO.349/2016 ON 18.5.2016.

EXHIBIT P8 TRUE COPY OF THE EXT.A5 MARKED IN OP NO.349/2016 ON 18.5.2016.

EXHIBIT-P9 TRUE COPY OF THE EXT.A6 MARKED IN O.P.NO.349/2016 ON 18.5.2016.

 
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