Jisin Jijo vs T.R.Shamsudheen
2021 Latest Caselaw 1553 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE SMT. JUSTICE P.V.ASHA

    THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

         Con.Case(C).No.943 OF 2020 IN WP(C). 14156/2019

AGAINST THE ORDER/JUDGMENT IN WP(C) 14156/2019(T) OF HIGH COURT OF
                              KERALA


PETITIONER:

              JISIN JIJO
              AGED 22 YEARS
              S/O.JIJO, MAZHUVANCHERY HOUSE, SOUTH VAZHAKULAM P.O.,
              CHEMBARAKI KARA, ALUVA - 683 105.

              BY ADV. SMT.SHERLY THOMAS

RESPONDENT:

              T.R.SHAMSUDHEEN
              CHAIRMAN, THE COCHIN INSTITUTE OF SCIENCE AND
              TECHNOLOGY ETTAPALLY, MANNATHOOR P.O., MUVATUPUZHA,
              ERNAKULAM - 686723.
              PRESENT ADDRESS MR.T.R.SHAMSUDEEN, AGED 30 YEARS,
              S/O.MR.K.RAHEEM, 1C7/24F, THOPPILTHODI HOUSE, CHERUR
              DESOM, VIYYUR VILLAGE, THRISSUR TALUK, CHERUR P.O.,
              THRISSUR - 680 008.

              R1 BY ADV. SRI.ANOOP.V.NAIR
              R1 BY ADV. SHRI.NIKITHA ANTONY

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 14.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.943/2020 IN WP(C)No.14156/2019

                               2




                          JUDGMENT

Dated this the 14th day of January 2021

The learned counsel for the petitioner submitted

that the petitioner got the original certificates of

the SSLC and Plus Two.

Hence, the Contempt case is closed.

Sd/-

P.V.ASHA JUDGE DM Con.Case(C).No.943/2020 IN WP(C)No.14156/2019

APPENDIX OF Con.Case(C) 943/2020 PETITIONER'S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 31/05/2019 IN WP(C) NO.14156 OF 2019.

ANNEXURE 2 CERTIFIED COPY OF JUDGMENT OF THE HIGH COURT DATED 04/06/2019 IN WRIT APPEAL NO.1362 OF 2019.

ANNEXURE 3 A CERTIFIED COPY OF ORDER PASSED BY THE HON'BLE SUPREME COURT DATED 03/07/2019 IN SPECIAL LEAVE TO APPEAL.

RESPONDENTS EXHIBITS : NIL

//TRUE COPY//

PA TO JUDGE