Jani Samuel vs Samuel Joy
2021 Latest Caselaw 1524 Ker

OP (FC).No.391 OF 2017

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            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

   THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

                      OP (FC).No.391 OF 2017(R)

AGAINST THE ORDER in I.A. 2529/2019 IN N OP 1941/2016 OF FAMILY
                        COURT,ERNAKULAM


PETITIONER/S:

                JANI SAMUEL
                AGED 42 YEARS, DAUGHTER OF K.C. KOSHY,KANJIRAVELIL
                HOUSE, CHANGAMPUZHA NAGAR P.O.,SOUTH KALAMASSERY,
                ERNAKULAM DISTRICT, PIN CODE - 682 033.

                BY ADVS.
                SMT.K.MEERA
                SRI.BOBY MATHEW

RESPONDENT/S:

                SAMUEL JOY
                AGED 48 YEARS, SON OF JOY SAMUEL,BETHEL HOUSE, NEAR
                FACT MARKET,ELOOR, ERNAKULAM DISTRICT, PINCODE -
                683 501.

                R1 BY ADV. SRI.GEO PAUL

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
14-01-2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.391 OF 2017

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                         JUDGMENT

Dated this the 14th day of January 2021

C.S.Dias, J.

The learned counsel appearing for the petitioner

submits that the Original Petition has turned infructuous.

The said submission is recorded. Accordingly, the Original

Petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

ma/14.01.2021 /True copy/ JUDGE OP (FC).No.391 OF 2017

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE JOINT PETITION DATED 22.10.2016 FILED BY THE PETITIONER AND RESPONDENT PENDING AS OP NO. 1941 OF 2016 BEFORE THE FAMILY COURT, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF I.A. 2529/17 DATED 05.07.2017 IN EXT.P1 OP FILED BY THE PETITIONER BEFORE THE PRINCIPAL DISTRICT COURT, ERNAKULAM (IN CHARGE OF THE FAMILY COURT, ERNAKULAM)

EXHIBIT P3 TRUE COPY OF I.A. 2530/17 DATED 05.07.2017 IN EXT.P1 OP FILED BY THE PETITIONER BEFORE THE PRINCIPAL DISTRICT COURT, ERNAKULAM (IN CHARGE OF THE FAMILY COURT, ERNAKULAM)