Krishnankutty vs Krishnankutty
2021 Latest Caselaw 6941 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

  FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA,
                           1942

                   OP(C).No.29 OF 2020

  AGAINST THE ORDER IN EP NO.194 OF 2017 IN OS 609/1996
DATED 20.12.2019 ON THE FILE OF THE ADDITIONAL SUB COURT,
                      IRINJALAKUDA


PETITIONER/1ST RESPONDENT:

           KRISHNANKUTTY,
           AGED 65 YEARS
           S/O. VELAYUDHAN, EDACHALIL HOUSE, EDATHIRINJI
           VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
           DISTRICT 680 122.

           BY ADV. SRI.G.SREEKUMAR (CHELUR)

RESPONDENTS/PETITIONERS/RESPONDENTS:

     1     ROY,
           AGED 42 YEARS
           S/O. MATTATHIMANGALAKKADAN VARGHESE,
           KIZHAKKUMURI VILLAGE, PONGAM DESOM, CHALAKUDY
           THALUK, THRISSUR DISTRICT 680 308.

     2     ROJO,
           AGED 42 YEARS
           S/O. MATTATHIMANGALAKKADAN VARGHESE,
           KIZHAKKUMURI VILLAGE, PONGAM DESOM, CHALAKUDY
           THALUK, THRISSUR DISTRICT 680 308.

     3     ELBY VINCENT,
           AGE AND OTHER DETAILS NOT KNOWN,
           W/O. PAINADATH VINCENT, KORATTY KIZHAKUMURY
           VILLAGE, KORATTY DESOM MUKUNDAPURAM TALUK,
           THRISSUR DISTRICT 680 309.
 OP(C).No.29 OF 2020


                           ..2..


     4     VINCENT,
           AGE AND OTHER DETAILS NOT KNOWN, S/O.
           PAINADATH VGEORGE, KORATTY DESOM MUKUNDAPURAM
           TALUK, THRISSUR DISTRICT 680 309.

           R1-2 BY ADV. SRI.K.N.CHANDRABABU
           R1-2 BY ADV. SMT.K.RAJESWARY

     THIS OP (CIVIL)   HAVING COME UP FOR ADMISSION ON
26.02.2021,THE COURT   ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(C).No.29 OF 2020


                             ..3..




                   N. ANIL KUMAR, J.
           -------------------------------------------
                  O.P.(C). No.29 of 2020
          ---------------------------------------------
       Dated this the 26th day of February, 2021

                        JUDGMENT

The learned counsel for the petitioner Shri.

Sreekumar G. Chelur submits that this Original Petition is

not pressed. Recording the submission of the learned

counsel for the petitioner, this Original Petition is

dismissed as not pressed.

Sd/-

N. ANIL KUMAR, JUDGE

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