Javas N.J vs The Secretary
2021 Latest Caselaw 6774 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

  THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942

                    WP(C).No.18914 OF 2020(L)


PETITIONER/S:

            JAVAS N.J
            NEDUMPURAKKAL HOUSE, KALLOOR, THRIKKUR,
            IRINJALAKUDA, THRISSUR.

            BY ADVS.
            SRI.G.PRABHAKARAN
            SMT.P.ASHA

RESPONDENT/S:

            THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
            COLLECTORATE P.O, THRISSUR-680 003



            SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.18914 OF 2020(L)       2




                           JUDGMENT

Learned counsel for the petitioner submitted that

the Writ Petition is not pressed. Memo has been filed.

This is recorded. Hence, the Writ Petition is dismissed

as not pressed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV