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All Kerala Pharmacists Union ... vs Rajan Namdev Khobragade
2021 Latest Caselaw 6761 Ker

Citation : 2021 Latest Caselaw 6761 Ker
Judgement Date : 25 February, 2021

Kerala High Court
All Kerala Pharmacists Union ... vs Rajan Namdev Khobragade on 25 February, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA,
                           1942

     Con.Case(C).No.1642 OF 2020 IN WP(C). 33715/2019

AGAINST THE ORDER DATED 10.12.2019 IN WP(C) 33715/2019(L)
                 OF HIGH COURT OF KERALA


PETITIONER/1ST PETITIONER:

             ALL KERALA PHARMACISTS UNION (AKPU),
             REGISTRATION NO.TU19354/2019, REPRESENTED BY
             ITS GENERAL SECRETARY, K.P.6/2A,
             MALIKAPEEDIKAYIL, MAKKAD POST, KAKKODI,
             KOZHIKODE DISTRICT. PIN-673 611

             BY ADV. SRI.P.K.RAVI SANKAR

RESPONDENT/1ST RESPONDENT:

             RAJAN NAMDEV KHOBRAGADE
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             AGED ABOUT 50 YEARS, PRINCIPAL SECRETARY,
             HEALTH AND FAMILY WELFARE DEPARTMENT (F),
             SECRETARIAT, THIRUVANANTHAPURAM. PIN-695 001

             SRI.V.MANU SPL GP

    THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 25.02.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.1642 of 2020

                                      2




                       P.B.SURESH KUMAR, J.
              -----------------------------------------------
              Contempt Case (C) No.1642 of 2020
              -----------------------------------------------
          Dated this the 25th day of February, 2021.


                            JUDGMENT

Since the writ petition itself is dismissed, this

proceedings instituted alleging wilful disobedience of the

interim order is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB Contempt Case (C) No.1642 of 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A COPY OF THE ORDER DATED 10.12.2019 IN W.P.(C) 33715 OF 2019 ON THE FILE OF HIGH COURT OF KERALA.

ANNEXURE B TRUE COPY OF THE ORDER NO.PH2/96525/17/DHS DATED 11/1/2018 ISSUED BY THE 2ND RESPONDENT

ANNEXURE C TRUE COPY OF THE ORDER NO.PH2/96525/17/DHS DATED 12/1/2018 ISSUED BY THE 2ND RESPONDENT

ANNEXURE D TRUE COPY OF THE G.O.(RT) NO.631/2020/H AND FWD DATED 20/3/2020 ISSUED BY THE 1ST RESPONDENT.

ANNEXURE E TRUE COPY OF THE PROCEEDINGS DATED NIL ISSUED BY THE MEDICAL OFFICER, CHOVVANNUR PRIMARY HEALTH CENTRE.

 
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